High Courts28 Aug 2023Disposed Of
Silvermaple Healthcare Services Private Limited & Ors. Vs Dr Ajay Dubey & Ors.
Delhi High Court · (2023) 08 DEL CK 1853
CPC-Order XXXIX Rules 1 and 2Trade Marks Act, 1999Specific Relief Act, 1947-Sections 14 and 41
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,676 of 6,818
High Courts28 Aug 2023Dismissed
Uppal Engineering Co. Pvt. Ltd. Vs Jag Parvesh Sura
Delhi High Court · (2023) 08 DEL CK 1073
Constitution of India-Article 227Arbitration & Conciliation Act, 1996-Section 16, 34
High Courts28 Aug 2023Dismissed
State (Govt Of NCT Of Delhi) Vs Deelip Kumar
Delhi High Court · (2023) 08 DEL CK 1101
Code of Criminal Procedure, 1973-Section 378(4)Indian Penal Code, 1860-Sections 323, 341, 354, 506, 509
High Courts28 Aug 2023Allowed
Royal County Of Berkshire Polo Club Ltd & Ors. Vs Lifestyle Equities C V & Ors.
Delhi High Court · (2023) 08 DEL CK 1092
Commercial Courts Act-Section 13Civil Procedure Code (CPC)-Order 39 Rule 1 & 2, Section 39 (1) & (2)Trademarks Act, 1999-Section 17(B), 29(1), 35, 29
High Courts28 Aug 2023Dismissed
Dhairya Kumar Jindal Vs Union Of India Through Ministry Of Education & Ors.
Delhi High Court · (2023) 08 DEL CK 1115
High Courts28 Aug 2023Disposed Of
Awdhesh Pratap Singh Vishwavidyalaya Department Of Physical Education Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 08 DEL CK 1113
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973NCTE Regulations, 2014-Appendix-VII, Appendix-VUNCTE Act, 1993-Section 14, 17, 17(1), 18
High Courts28 Aug 2023Dismissed
Director General Of Foreign Trade Vs Horizon Aerospace (India) Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 1132
Foreign Trade (Development and Regulation) Act, 1992
High Courts28 Aug 2023Allowed
Pradyumn Ahuja Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1180
Passports Act, 1967-Section 22(a)Constitution of India-Article 21
High Courts28 Aug 2023Dismissed
Anoop Kumar Yadav Vs Union Public Service Commission & Ors.
Delhi High Court · (2023) 08 DEL CK 1211
High Courts28 Aug 2023Disposed Of
Silvermaple Healthcare Services Private Limited & Ors. Vs Dr Ajay Dubey & Ors.
Delhi High Court · (2023) 08 DEL CK 1536
CPC-Order XXXIX Rules 1 and 2Trade Marks Act, 1999Specific Relief Act, 1947-Section 14, 41
High Courts28 Aug 2023Allowed
Global Health Limited & Anr. Vs M/s HG International & Ors.
Delhi High Court · (2023) 08 DEL CK 1273
Trademarks Act, 1999CPC-Order XXXIX Rules 1 and 2
High Courts28 Aug 2023Disposed Of
M/S Crocs Inc USA Vs M/S Relaxo Footwear Ltd
Delhi High Court · (2023) 08 DEL CK 1308
High Courts28 Aug 2023Dismissed
Amardeep Singh Vs The State (Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 08 DEL CK 1357
Cr.P.C.-Section 482IPC-Sections 420/34
High Courts28 Aug 2023Disposed Of
Sunil Kumar & Ors. Vs State Govt. NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1356
Code of Criminal Procedure, 1973-Section 482IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13 (B), 13 (B) (1)
High Courts28 Aug 2023Disposed Of
C B I Vs Shyamal Ghosh & Ors.
Delhi High Court · (2023) 08 DEL CK 1354
Cr.P.C.-Section 397, 401, 482Delhi High Court Rules-Section 6 of Chapter 1, Part H
High Courts28 Aug 2023Disposed Of
Sh. Anil Vs The State Govt. Of NCT Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1353
Cr.PC-Section 482Indian Electricity Act, 2003-Section 135
High Courts28 Aug 2023Disposed Of
Sh Vanshaj Sharma & Ors. Vs The State (Govt. of NCT of Delhi) & Anr.
Delhi High Court · (2023) 08 DEL CK 1352
Cr.P.C.-Section 482, 125IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13(B)
High Courts28 Aug 2023Disposed Of
Birmaji & Ors. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1351
CrPC-Section 482IPC-Sections 341, 323, 324, 34, 325, 326
High Courts28 Aug 2023Disposed Of
Shyama Devi & Ors. Vs NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1350
IPC-Section 498A, 406, 34Code of Criminal Procedure-Section 482
High Courts28 Aug 2023Disposed Of
Kesh Ram Meena & Anr. Vs The State & Anr.
Delhi High Court · (2023) 08 DEL CK 1349
Cr.PC-Section 482Indian Electricity Act, 2003-Section 135