High Courts29 Aug 2023Disposed Of
Vishal Gupta @ Vishal Mahajan Vs State & Anr.
Delhi High Court · (2023) 08 DEL CK 1560
Cr.P.C.-Section 439, 82, 83IPC-Sections 420/406/34/120B
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,674 of 6,818
High Courts29 Aug 2023Dismissed
Tarika Vs Ashwani Kumar Kansal & Ors.
Delhi High Court · (2023) 08 DEL CK 1609
Contempt of Courts Act, 1971-Section 19, 19(1)Contempt of Courts Act, 1952Constitution of India-Article 215, 136
High Courts29 Aug 2023Dismissed
Swati Sharma Vs Ashwani Kumar Kansal & Anr.
Delhi High Court · (2023) 08 DEL CK 1615
Contempt of Courts Act, 1971-Section 19, 19(1)Constitution of India-Article 215, 136
High Courts29 Aug 2023Dismissed
Ex Ct Kishanpal Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1617
High Courts29 Aug 2023Dismissed
Sunil Chaduhary Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1618
High Courts29 Aug 2023Dismissed
Shri Anil Kumar Vs Election Commission Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1673
Constitution of India, 1950-Article 226
High Courts29 Aug 2023Dismissed
M/S Tirupati Cylinders Ltd. Through Its Director Shri Dinesh Goyal Vs M/S J.V.G. Finance Ltd. Since In Liquidation, Through Official Liquidator, Delhi High Court
Delhi High Court · (2023) 08 DEL CK 1736
Companies Act, 1956-Section 483, 531, 531AReserve Bank of India Act, 1934-Section 45MC
High Courts29 Aug 2023Dismissed
State Bank Of India Vs Stephen Aranha & Ors.
Delhi High Court · (2023) 08 DEL CK 1741
Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Section 19
High Courts29 Aug 2023Disposed Of
Govt. Of NCT Of Delhi & Ors. Vs Sunil Kumar
Delhi High Court · (2023) 08 DEL CK 1772
High Courts29 Aug 2023Dismissed
Reenu Ruhela Vs Ashwani Kumar Kansal & Anr.
Delhi High Court · (2023) 08 DEL CK 1785
Contempt of Courts of Act, 1971-Section 19, 19(1)Contempt of Courts Act, 1952Constitution of India-Article 215, 136
High Courts29 Aug 2023Dismissed
Anil Kumar Vs Election Commission Of India And Ors
Delhi High Court · (2023) 08 DEL CK 0350
Constitution of India, 1950 — Article 226
High Courts29 Aug 2023Dismissed
Seema Ahlawat Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2023) 08 DEL CK 0349
Constitution of India, 1950 — Article 226Indian Medicine Central Council Act, 1970 — Section 13A, 36(i)Indian Medicine Central Council (Minimum Standard Requirements of Ayurveda Colleges and attached Hospitals) Regulations, 2012 — Section Regulation 10(1), 10(1)(a)(iii)
High Courts29 Aug 2023Dismissed
Yuvraj Singh Puar Vs South Delhi Municipal Corporation & Ors.
Delhi High Court · (2023) 08 DEL CK 0291
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 347B, 347B(f)
High Courts29 Aug 2023Disposed Of
Om Prakash Aggarwal Vs Govt Of Nct & Ors.
Delhi High Court · (2023) 08 DEL CK 0290
Indian Succession Act, 1925 — Section 276Evidence Act, 1872 — Section 68
High Courts29 Aug 2023Dismissed
United India Insurance Co Ltd Vs Kailash Chandra Gairola And Ors
Delhi High Court · (2023) 08 DEL CK 0289
High Courts29 Aug 2023Disposed Of
Gulshan Rai Vs Hotel Queen Road Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 0288
Companies Act, 1956 — Section 43(1)(a), 433(e), 434(1)(a)
High Courts29 Aug 2023Dismissed
Ikhtiyar Ahmed Vs Union Bank Of India And Ors.
Delhi High Court · (2023) 08 DEL CK 0287
Recovery of Debts and Bankruptcy Act, 1993 — Section 21
High Courts29 Aug 2023Disposed Of
Commissioner Of Income Tax (International Taxation)-2 Vs M/S CSG International Ltd.
Delhi High Court · (2023) 08 DEL CK 0286
Copyright Act, 1957 — Section 14, 30
High Courts29 Aug 2023Dismissed
Heritage Holidays Pvt Ltd. Vs Assistant Commissioner Of Income Tax Circle 101 Delhi
Delhi High Court · (2023) 08 DEL CK 0285
Income Tax Act, 1961 — Section 2(47)(v), 43CA, 50C, 148A(b), 148A(d), 151, 151A