COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,675 of 6,818

High Courts29 Aug 2023Dismissed

R X Infotech Private Limited Vs Vs Jalpa Rajesh Kumar Jain

Delhi High Court · (2023) 08 DEL CK 0266

Code of Civil Procedure, 1908 — Section 20, Order 7 Rule 10, Order 7 Rule 11Trade Marks Act, 1999 — Section 62(2), 134, 134(2)

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High Courts29 Aug 2023Dismissed

Central Park Estates Pvt. Ltd. & OthersVs Vs Provident Housing Limited

Delhi High Court · (2023) 08 DEL CK 0265

Code of Civil Procedure, 1908 — Order 14, Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 9, 9(1), 11, 17(2)(b), 31(1), 31(2), 32, 57(1), 57(2), 124, 124(1), 124(1)(a) , 124(1)(ii)

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High Courts29 Aug 2023

Re-In The Matter Of Kapri Intl. Pvt. Ltd. Vs Vs ...

Delhi High Court · (2023) 08 DEL CK 0264

Companies (Court) Rules, 1959 — Rule 154, 156, 179Income Tax Act, 1961 — Section 220(2A)

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High Courts29 Aug 2023

Dlt Global Inc Vs Dlt Labs Technologies Private Limited & Ors

Delhi High Court · (2023) 08 DEL CK 0259

Code of Civil Procedure, 1908 — Section 27, Order 8 Rule 1, Order 8 Rule 7, Order 8 Rule 9, Order 8 Rule 10Delhi High Court (Original Side) Rules, 2018 — Section 1, 1(a), 1(e), 1(f), 4Limitation Act, 1963 — Section 5

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High Courts29 Aug 2023Disposed Of

Abhishek Jain (Trading As M/S Trip Planners) Vs Trip Planners Holidays Private Limited

Delhi High Court · (2023) 08 DEL CK 0258

Court Fees Act, 1870 — Section 16

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High Courts29 Aug 2023Disposed Of

Smriti Madan Kansagra Vs Perry Kansagra

Delhi High Court · (2023) 08 DEL CK 0257

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High Courts29 Aug 2023Dismissed

Pankaj Jain Vs Parul Jain

Delhi High Court · (2023) 08 DEL CK 0256

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High Courts29 Aug 2023Disposed Of

M/S Acme Resources Ltd Vs Hotel Royal Plaza & Ors

Delhi High Court · (2023) 08 DEL CK 0255

Companies Act, 1956 — Section 43(1)(a), 433(e), 434(1)(a)

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High Courts29 Aug 2023Disposed Of

M/S J.J. International Pvt Ltd Vs M/S Ramada Hotel & Ors

Delhi High Court · (2023) 08 DEL CK 0254

Companies Act, 1956 — Section 43(1)(a), 433(e), 434(1)(a)

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High Courts29 Aug 2023Disposed Of

Govt. Of Nct Of Delhi And Ors Vs Sunil Kumar

Delhi High Court · (2023) 08 DEL CK 0253

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High Courts29 Aug 2023Dismissed

M/S Tirupati Cylinders Ltd. Through Its Director Shri Dinesh Goyal Vs M/S J.V.G. Finance Ltd. Since In Liquidation, Through Official Liquidator, Delhi High Court

Delhi High Court · (2023) 08 DEL CK 0252

Companies Act, 1956 — Section 483, 531, 531AReserve Bank of India Act, 1934 — Section 45MC

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High Courts29 Aug 2023Dismissed

Swati Sharma Vs Ashwani Kumar Kansal And Anr.

Delhi High Court · (2023) 08 DEL CK 0251

Constitution of India, 1950 — Article 136, 215Contempt of Courts of Act, 1971 — Section 19, 19(1)

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High Courts29 Aug 2023Dismissed

Reenu Ruhela Vs Ashwani Kumar Kansal And Anr

Delhi High Court · (2023) 08 DEL CK 0250

Constitution of India, 1950 — Article 136, 215Contempt of Courts of Act, 1971 — Section 19, 19(1)

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High Courts29 Aug 2023Dismissed

Tarika Vs Ashwani Kumar Kansal And Ors

Delhi High Court · (2023) 08 DEL CK 0249

Constitution of India, 1950 — Article 136, 215Contempt of Courts of Act, 1971 — Section 19, 19(1)

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High Courts29 Aug 2023Disposed Of

Pooja Singh Vs Directorate Of Enforcement

Delhi High Court · (2023) 08 DEL CK 0228

Constitution of India, 1950 — Article 21Prevention of Money Laundering Act, 2002 — Section 3, 4, 44, 45, 45(1), 50Code of Criminal Procedure, 1973 — Section 309, 436A, 439

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High Courts29 Aug 2023Disposed Of