High Courts29 Aug 2023
Rajneesh Kumar & Anr. Vs State of NCT of Delh & Ors.
Delhi High Court · (2023) 08 DEL CK 1378
Cr.P.C-Section 482IPC-Section 323, 354, 354(A), 354(B), 506, 34, 308
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,673 of 6,818
High Courts29 Aug 2023Disposed Of
Salim @ Devi Kinnar & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1377
Cr.P.C.-Section 482IPC-Sections 452, 323, 34, 506, 120B, 232, 405Arms Act-Sections 25, 27, 54, 59
High Courts29 Aug 2023Disposed Of
Anisha Mandal & Ors. Vs State & Ors.
Delhi High Court · (2023) 08 DEL CK 1376
CrPC-Section 482IPC-Sections 323, 354B, 509, 34, 354, 506, 451
High Courts29 Aug 2023Disposed Of
Mohit Solanki & Ors. Vs The State & Anr.
Delhi High Court · (2023) 08 DEL CK 1374
IPC-Section 498-A, 406, 354, 34Hindu Marriage Act-Section 13-B(1), 13-B(2)Code of Criminal Procedure-Section 482
High Courts29 Aug 2023
Wasim Ahmad & Ors. Vs Goverment Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1371
IPC-Sections 498A, 406, 34, 354Dowry Prohibition Act, 1961-Section 4POCSO Act-Section 10
High Courts29 Aug 2023Dismissed
Seema Ahlawat Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1400
Constitution of India-Article 226Indian Medicine Central Council Act, 1970-Clause (j) of Section 36, Section 13AIndian Medicine Central Council (Minimum Standard Requirements of Ayurveda Colleges and attached Hospitals) Regulations, 2012
High Courts29 Aug 2023Allowed
Om Prakash Aggarwal Vs Govt Of NCT & Ors.
Delhi High Court · (2023) 08 DEL CK 1388
Indian Succession Act, 1925-Section 276Indian Evidence Act, 1872-Section 68Delhi High Court (Practice and Procedure) Rules-Chapter 7 Volume II
High Courts29 Aug 2023Disposed Of
Smriti Madan Kansagra Vs Perry Kansagra
Delhi High Court · (2023) 08 DEL CK 1448
High Courts29 Aug 2023Dismissed
United India Insurance Co Ltd Vs Kailash Chandra Gairola & Ors.
Delhi High Court · (2023) 08 DEL CK 1446
High Courts29 Aug 2023Dismissed
Manpreet Kaur Vs Pushpinder Singh
Delhi High Court · (2023) 08 DEL CK 1517
Limitation Act-Section 5Code of Civil Procedure, 1908-Section 151Hindu Marriage Act, 1955-Section 28
High Courts29 Aug 2023
Saba Azmi Vs Parvez Alam @ Jolly
Delhi High Court · (2023) 08 DEL CK 1514
Family Courts Act, 1984-Section 19IPC, 1860-Section 494
High Courts29 Aug 2023Dismissed
Sanjana Sharma Vs Ashok Sharma
Delhi High Court · (2023) 08 DEL CK 1513
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 10Hindu Marriage Act, 1955-Section 13(1)(ia), 19
High Courts29 Aug 2023Disposed Of
Re-In The Matter Of Kapri Intl. Pvt. Ltd.
Delhi High Court · (2023) 08 DEL CK 1524
Income Tax Act, 1961-Section 220(2A), 220(2)Direct Tax Vivad Se Vishwas Act, 2020Companies (Court) Rules, 1959-Rule 154, 156, 179
High Courts29 Aug 2023Disposed Of
Gulshan Rai Vs Hotel Queen Road Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 1530
Companies Act, 1956-Section 43(1)(a), 433(e), 434(1)(a)
High Courts29 Aug 2023Dismissed
Yuvraj Singh Puar Vs South Delhi Municipal Corporation & Ors.
Delhi High Court · (2023) 08 DEL CK 1529
Constitution of India-Article 226Delhi Municipal Corporation Act, 1957-Section 347B, 347B(f)Development Control Regulations-Regulation 4.4.3, 4.4.3 (A)
High Courts29 Aug 2023Disposed Of
M/s J.J. International Pvt Ltd Vs M/s Ramada Hotel & Ors.
Delhi High Court · (2023) 08 DEL CK 1527
Companies Act, 1956-Section 43(1)(a), 433(e), 434(1)(a)
High Courts29 Aug 2023Disposed Of
M/s Acme Resources Ltd Vs Hotel Royal Plaza & Ors
Delhi High Court · (2023) 08 DEL CK 1546
Companies Act, 1956-Section 43(1)(a), 433(e), 434(1)(a)
High Courts29 Aug 2023Dismissed
Heritage Holidays Pvt Ltd. Vs Assistant Commissioner Of Income Tax Circle 10 1 Delhi
Delhi High Court · (2023) 08 DEL CK 1569
Income Tax Act, 1961-Section 148A(b), 148A(d), 50C, 43CA, 151A, 2(47)(v)
High Courts29 Aug 2023Disposed Of
Commissioner Of Income Tax (International Taxation)-2 Vs M/S CSG International Ltd.
Delhi High Court · (2023) 08 DEL CK 1572
Copyright Act-Section 14, 30