High Courts29 Aug 2023Disposed Of
Ram Varan @Ram Baran Vs Smt. Kamlesh & Anr.
Delhi High Court · (2023) 08 DEL CK 1049
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,672 of 6,818
High Courts29 Aug 2023Allowed
Naresh Kumar Mittal & Ors. Vs Central Bureau Of Investigation
Delhi High Court · (2023) 08 DEL CK 1065
Indian Penal Code, 1860-Sections 406/420/468/471/120-BPrevention of Corruption Act, 1988-Sections 13(2)/13(1)(d) and 17A
High Courts29 Aug 2023Disposed Of
Sanjeeva Shukla Vs State Through EOW
Delhi High Court · (2023) 08 DEL CK 1106
CrPC-Section 439IPC-Sections 420, 409, 120B, 467, 468, 471Indian Companies Act, 2013-Section 72
High Courts29 Aug 2023Disposed Of
Suraj Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1098
Code of Criminal Procedure, 1973-Section 439, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 20/29, 29, 50, 37, 37(1)(b)(ii), 21(c)Constitution of India-Article 21
High Courts29 Aug 2023Dismissed
Anil Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2023) 08 DEL CK 1096
Cr.P.C., 1973-Section 439, 161, 91IPC, 1860-Section 406, 420, 467, 468, 471, 170, 120-B
High Courts29 Aug 2023Allowed
Shiv Ganga Udyog Through Its Proprietor Vs Commissioner Of Central Goods And Services Tax & Ors.
Delhi High Court · (2023) 08 DEL CK 1104
Limitation Act, 1963
High Courts29 Aug 2023Disposed Of
Shri Mahipal Singh Mahavidyalaya Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 08 DEL CK 1112
NCTE Act, 1993-Section 18
High Courts29 Aug 2023
Abhishek Kumar & Ors. Vs The Secretary Dental Council Of India & Anr.
Delhi High Court · (2023) 08 DEL CK 1139
Dental Council of India Screening Test Regulations, 2009-Regulation 11, 3Right to Information Act, 2005Constitution of India-Article 14, 19, 21, 226
High Courts29 Aug 2023Disposed Of
Prhari Sahyog Association Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1133
Constitution of India-Article 226Companies Act, 2013-Section 8Right to Persons with Disability Act, 2016-Section 24, 3, 4
High Courts29 Aug 2023Disposed Of
Usha Gupta Vs Income Tax Officer, Ward-36(1) Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1159
Income Tax Act, 1961-Section 147, 144B
High Courts29 Aug 2023Disposed Of
Vikramjit Kaur & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1208
CCS Pension Rules 1972
High Courts29 Aug 2023Allowed
Narender Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1257
Constitution of India-Article 226
High Courts29 Aug 2023Dismissed
Brijeshwar Kapila Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1256
Code of Civil Procedure, 1908-Section 151Constitution of India-Article 226Civil Service Regulations-Article 470(b), 470
High Courts29 Aug 2023
R X Infotech Private Limited Vs Jalpa Rajesh Kumar Jain
Delhi High Court · (2023) 08 DEL CK 1274
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 10, Section 20Trade Marks Act, 1999-Section 134, 134(2)Copyright Act, 1957-Section 62(2)
High Courts29 Aug 2023Partly Allowed
Atlantech Online Services Pvt Ltd & Anr. Vs Google India Pvt Ltd & Anr.
Delhi High Court · (2023) 08 DEL CK 1310
Delhi High Court (Original Side) Rules, 2018-Rule 51, 5, 4, 16Civil Procedure Code-Order XXXIX Rules 1 and 2, Section 124Commercial Courts Act, 2015-Section 12A
High Courts29 Aug 2023Disposed Of
Abhishek Jain (Trading As M/s Trip Planners) Vs Trip Planners Holidays Private Limited
Delhi High Court · (2023) 08 DEL CK 1305
Court Fees Act, 1870-Section 16
High Courts29 Aug 2023Dismissed
P. Sasi Vs CBI
Delhi High Court · (2023) 08 DEL CK 1384
Prevention of Corruption Act, 1988-Sections 7, 9, 35 and 13(1)(d)Commissions of Inquiry Act, 1952-Sections 3, 5A(3), 6 and 11Indian Evidence Act-Sections 145, 155 and 157
High Courts29 Aug 2023
Deepak & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1382
Indian Penal Code-Section 498A, 406, 34Code of Criminal Procedure-Section 482PWDV Act-Section 12
High Courts29 Aug 2023Allowed
Khalid Alias Painter & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1380
IPC, 1860-Sections 323, 308, 341, 506, 34, 452
High Courts29 Aug 2023Disposed Of
Vikender Singh Yadav Vs The State Of NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1379
Cr.P.C.-Section 439IPC-Section 354POCSO Act-Section 10