High Courts31 Aug 2023Dismissed
Noorakshi Dahiya Vs Guru Gobind Singh Indraprastha University, Through, The Registrar & Ors.
Delhi High Court · (2023) 08 DEL CK 1684
Letters Patent Act-Clause 10Delhi High Court RulesAct of 2007
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,670 of 6,818
High Courts31 Aug 2023Disposed Of
Zahir Abdullah & Anr. Vs Omar Abdullah
Delhi High Court · (2023) 08 DEL CK 1695
Code of Criminal Procedure, 1973-Sections 397/401, 482, 125, 100 and 115Foreign Marriage ActSpecial Marriage Act, 1954-Sections 27(1)(b) and (d)
High Courts31 Aug 2023Dismissed
M/S Everest Enterprises Vs Union Of India & Anr.
Delhi High Court · (2023) 08 DEL CK 1697
Constitution of India-Article 226, 20, 227, 21General Financial Rules, 2017-Rule No. 149Companies Act
High Courts31 Aug 2023Dismissed
Punjab Expo Breweries Pvt. Ltd. Vs The Excise Commissioner & Anr.
Delhi High Court · (2023) 08 DEL CK 1704
Delhi Excise Rules, 2010-Rule 56, Section 56(a), 56(b), 56(c)Delhi Excise Act-Section 22
High Courts31 Aug 2023Dismissed
Dr Manjoj Kumar Vashishth Vs Union Of India & Anr.
Delhi High Court · (2023) 08 DEL CK 1708
Passport Act, 1967-Sections 10(3)(b), 12(1)(b)IPC-Sections 406, 498-ACr.P.C-Section 82
High Courts31 Aug 2023Dismissed
Shri Girish Bansal & Ors. Vs Sh. Yashpal Singla & Ors.
Delhi High Court · (2023) 08 DEL CK 1713
Negotiable Instruments Act, 1881-Section 138Securitization and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002-Section 13(2), 13(4), 14, 17, 17(1)Constitution of India-Article 226
High Courts31 Aug 2023Disposed Of
Amazon Web Services India Pvt Ltd & Anr. Vs Income Tax Officer & Anr.
Delhi High Court · (2023) 08 DEL CK 1744
Income Tax Act, 1961-Section 195(2), 9, 9(1)(vi), 9(1)(vii), 148Finance Act, 2016-Section 165A
High Courts31 Aug 2023Dismissed
Kendriya Vidyalaya Sangathan & Anr. Vs M. L. Chaurasia
Delhi High Court · (2023) 08 DEL CK 1774
Temporary Services Rules
High Courts31 Aug 2023Disposed Of
Ramesh Jadwani & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1782
Constitution of India-Article 226
High Courts31 Aug 2023Dismissed
Harish Tea Traders Private Limited Vs NCT Of Delhi & Anr
Delhi High Court · (2023) 08 DEL CK 1783
Indian Stamp Act, 1899-Section 32, 49, 50, 50(2), 54, 54(c)
High Courts31 Aug 2023Dismissed
Delhi Skill And Entrepreneurship University Vs Neeru Kalher And Ors.
Delhi High Court · (2023) 08 DEL CK 0283
Constitution of India, 1950 — Article 14, 16, 309
High Courts31 Aug 2023Disposed Of
Dhiran Rai Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2023) 08 DEL CK 0282
Code of Criminal Procedure, 1973 — Section 446, 449(2), 482Indian Penal Code, 1860 — Section 34, 308, 323, 326, 506
High Courts31 Aug 2023Dismissed
Mukesh Kumar Mittal Vs Vimlesh Gupta
Delhi High Court · (2023) 08 DEL CK 0281
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts31 Aug 2023Dismissed
Tahir Aslam Qadri Vs Shaista Ajmal Qadri And Anr.
Delhi High Court · (2023) 08 DEL CK 0280
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 47 Rule 1Limitation Act, 1963 — Section 5
High Courts31 Aug 2023Dismissed
Shailesh Rai Vs Anuj Tyagi & Anr
Delhi High Court · (2023) 08 DEL CK 0279
Code of Civil Procedure, 1908 — Order 9 Rrule 13, Order 5 Rule 17, Order 5 Rule 20, Order 5 Rule 20(1)Negotiable Instruments Act, 1881 — Section 138General Clauses Act, 1897 — Section 27
High Courts31 Aug 2023Dismissed
Dr Manjoj Kumar Vashishth Vs Union Of India & Anr
Delhi High Court · (2023) 08 DEL CK 0278
Constitution of India, 1950 — Article 226Passport Act, 1967 — Section 10(3)(b), 12(1)(b)Code of Criminal Procedure, 1973 — Section 82
High Courts31 Aug 2023Dismissed
Harish Tea Traders Private Limited Vs Nct Of Delhi & Anr
Delhi High Court · (2023) 08 DEL CK 0277
Indian Stamp Act, 1899 — Section 49, 50, 50(2), 54, 54(c)
High Courts31 Aug 2023Disposed Of
Ramesh Jadwani & Anr Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 0276
Constitution of India, 1950 — Article 226
High Courts31 Aug 2023Dismissed
Punjab Expo Breweries Pvt. Ltd. Vs Excise Commissioner And Anr
Delhi High Court · (2023) 08 DEL CK 0275
Delhi Excise Rules, 2010 — Rule 56, 56(a), 56(b), 56(c)Delhi Excise Act, 2009 — Section 22
High Courts31 Aug 2023Dismissed
Adesh Kumar Vs Deepak Kumar Pal (Deceased - Through Lrs)
Delhi High Court · (2023) 08 DEL CK 0273
Code of Criminal Procedure, 1973 — Section 161, 357A