High Courts01 Sept 2023Disposed Of

Mohd. Irshad & Anr. Vs Nadeem

Delhi High Court · (2023) 09 DEL CK 0006

Code of Civil Procedure, 1908 — Order 1 Rule 10Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 7, 12, 17, 25
High Courts01 Sept 2023Allowed

Mahal Singh Vs State Of Delhi

Delhi High Court · (2023) 09 DEL CK 0005

Prevention of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 20Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 134
High Courts01 Sept 2023Disposed Of

Mohd Vakil Vs State Of Nct Of Delhi

Delhi High Court · (2023) 09 DEL CK 0001

Code of Criminal Procedure, 1973 — Section 309, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 21(c), 25
High Courts31 Aug 2023Dismissed

Shailesh Rai Vs Anuj Tyagi & Anr.

Delhi High Court · (2023) 08 DEL CK 1506

The Code of Civil Procedure, 1908-Order IX Rule 13, V Rule 17, V Rule 20, V Rule 20(1), IX Rule 13 (second proviso), Rule 20-ANegotiable Instruments Act-Section 138General Clauses Act, 1897-Section 27
High Courts31 Aug 2023Disposed Of

Kunal Gupta & Ors Vs MCD & Ors

Delhi High Court · (2023) 08 DEL CK 1632

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6