High Courts01 Sept 2023Disposed Of
Usha & Ors. Vs Akbar & Ors (United India Insurance Co Ltd)
Delhi High Court · (2023) 09 DEL CK 4304
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,667 of 6,818
High Courts01 Sept 2023Disposed Of
Mohd. Irshad & Anr. Vs Nadeem
Delhi High Court · (2023) 09 DEL CK 4306
Family Courts Act, 1984-Section 19Guardians and Wards Act, 1890-Sections 7, 12, 17, 25IPC-Sections 304-B, 34, 498-A
High Courts01 Sept 2023Disposed Of
Rajesh Kumari Vs Dhiraj & Ors.
Delhi High Court · (2023) 09 DEL CK 4307
IPC-Section 323, 354, 509, 34, 376, 377
High Courts01 Sept 2023Dismissed
Major General M.S.Ahluwalia Vs Tehelka.Com & Ors.
Delhi High Court · (2023) 09 DEL CK 4308
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1, 151, 47 Rule 1Indian Evidence Act, 1872-Section 3, 58, 65(b), 65B, 65B(4)Information Technology Act, 2000-Section 2(1)(t)
High Courts01 Sept 2023Disposed Of
M/S OM ENTERPRISES Vs Pawan Kumar Chhabra
Delhi High Court · (2023) 09 DEL CK 4309
Arbitration and Conciliation Act, 1996-Section 37, 34, 11, Order 37Commercial Courts Act, 2015-Section 13(1)(A)
High Courts01 Sept 2023Disposed Of
SSG Pharma (P) Ltd Vs Paras Pan Products Pvt Ltd & Anr.
Delhi High Court · (2023) 09 DEL CK 4318
Tribunal Reforms Act, 2021
High Courts01 Sept 2023
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2023) 09 DEL CK 4319
High Courts01 Sept 2023
Saurav Chaudhary Vs Union Of India & Anr.
Delhi High Court · (2023) 09 DEL CK 4320
Advocates’ Act, 1961
High Courts01 Sept 2023Disposed Of
Dinesh Dahiya Vs Principal Commissioner Of Income Tax - Delhi 20
Delhi High Court · (2023) 09 DEL CK 4321
Income Tax Act, 1961-Section 133(6), 148, 142(1), 68, 271(1)(c), 139(1), 271F, 147
High Courts01 Sept 2023Disposed Of
Ashok Kumar Gupta & Anr. Vs Vikas & Ors.
Delhi High Court · (2023) 09 DEL CK 4322
CPC-Order XXVI Rule 8 and 10, 26 Rule 10(2)Trademarks Act, 1999-Section 135 (1)
High Courts01 Sept 2023Disposed Of
The Surgical Manufacturers & Traders Association Vs Union Of India
Delhi High Court · (2023) 09 DEL CK 4324
Drugs and Cosmetics Act, 1940-Section 3(b), 3(b)(iv), 5, 5(2), 12, 12(1), 33, 33(1), 33C, 33DMedical Devices Rules, 2017-Rules 7, 20(2), 21(2), 29(1), 71; Second Schedule; Eighth ScheduleMedical Devices (Amendment) Rules, 2020-Rule 19A(2)
High Courts01 Sept 2023Disposed Of
The Commissioner Of Income Tax - International Taxation -2 Vs Standard Chartered Grindlays Pty Ltd.
Delhi High Court · (2023) 09 DEL CK 4326
Income Tax Act, 1961-Section 44C
High Courts01 Sept 2023Disposed Of
UOP India Private Limited Vs PCIT 9 Principal Commissioner Of Income Tax -9
Delhi High Court · (2023) 09 DEL CK 4314
Income Tax Act, 1961-Section 254, 263
High Courts01 Sept 2023Disposed Of
Padam Singh Chauhan Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 4334
CCS Pension Rules-Rule 41
High Courts01 Sept 2023Disposed Of
Dr. S. Jaitley & Anr. Vs State (NCT of Delhi)
Delhi High Court · (2023) 09 DEL CK 4336
Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482, 273, 205, 317, 327Indian Penal Code, 1860-Section 376, 506
High Courts01 Sept 2023Disposed Of
Kallu @ Kalwa Vs The State Of NCT Delhi
Delhi High Court · (2023) 09 DEL CK 4338
Cr.P.C.-Section 374(2), 164, 313IPC-Sections 363, 376, 366, 328, 325, 34
High Courts01 Sept 2023Disposed Of
Xilinx India Technology Services Pvt Ltd Vs The Special Commissioner Zone VIII & Anr.
Delhi High Court · (2023) 09 DEL CK 4356
Companies Act, 2013Integrated Goods & Service Tax Act, 2017-Section 2(6), 2(6)(v), 8, Explanation 1 of Section 8, 13CGST Act
High Courts01 Sept 2023Dismissed
Sarnath Finance Limited Vs Rakesh Kumar
Delhi High Court · (2023) 09 DEL CK 4357
Consumer Protection Act, 1986-Section 21Constitution of India-Article 227, 226
High Courts01 Sept 2023Dismissed
M/S Greentech Environ Management Pvt Ltd - M/S HP Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4341
High Courts01 Sept 2023Dismissed
Dinesh Chand Jain Vs Govt Of NCT Of Delhi & Anr
Delhi High Court · (2023) 09 DEL CK 4359
Delhi Urban Shelter Improvement Board Act, 2010-Section 44Constitution of India-Article 226