High Courts01 Sept 2023Dismissed

Vikash Kumar Vs Union Of India & Ors.

Delhi High Court · (2023) 09 DEL CK 4251

Constitution of India-Articles 14, 21Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 10, 10(1)(a), 10(6), 11Customs Act, 1962-Section 112(a), 112(b), 114AA
High Courts01 Sept 2023

Bhuwan Sharma Vs State

Delhi High Court · (2023) 09 DEL CK 4252

Code of Criminal Procedure, 1973-Section 439, 161, 439(2)Indian Penal Code, 1860-Sections 498A, 304B, 306, 406, 34
High Courts01 Sept 2023Allowed

Ajay Elangovan Vs State & Anr.

Delhi High Court · (2023) 09 DEL CK 4284

Indian Penal Code-Section 341, 354D, 509, 506Code of Criminal Procedure-Section 482Constitution of India-Article 226
High Courts01 Sept 2023Allowed

Mahal Singh Vs State Of Delhi

Delhi High Court · (2023) 09 DEL CK 4263

Prevention of Corruption Act, 1988-Section 7; Section 13; Section 13(i)(d); Section 13(1)(d); Section 13(1)(d)(i); Section 13(1)(d)(ii); Section 20Cr.P.C.-Section 313IPC-Section 324, 326, 34, 323, 376, 506, 160, 309, 107, 150