High Courts04 Sept 2023
Union Of India And Ors Vs Pradeep Mathur And OrS
Delhi High Court · (2023) 09 DEL CK 0023
Constitution of India, 1950 — Article 12, 309General Financial Rules, 2017 — 209(6)(iv)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,665 of 6,818
High Courts04 Sept 2023Disposed Of
Tata Capital Financial Services Ltd Vs M/S Shree International & Ors.
Delhi High Court · (2023) 09 DEL CK 0022
Arbitration and Conciliation Act, 1996 — Section 11(5), 21
High Courts04 Sept 2023Disposed Of
Ashok Garg Vs State Of Nct Delhi
Delhi High Court · (2023) 09 DEL CK 0021
Indian Penal Code, 1860 — Section 323, 341
High Courts04 Sept 2023Disposed Of
Poonam @ Pooja @ Priya Vs State (Nct Of Delhi)
Delhi High Court · (2023) 09 DEL CK 0020
Code of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 174A, 306
High Courts04 Sept 2023Dismissed
Ravi Bhushan Upadhyay Vs State
Delhi High Court · (2023) 09 DEL CK 0019
Code of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376
High Courts04 Sept 2023Dismissed
Vishwa Pratap @ Bopy Vs State Govt Of Nct Of Delhi Through Shops Bhalswa Dairy
Delhi High Court · (2023) 09 DEL CK 0018
Code of Criminal Procedure, 1973 — Section 311, 313, 397, 401Indian Penal Code, 1860 — Section 376, 451, 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 33(5)
High Courts04 Sept 2023Dismissed
State Vs Shamshad
Delhi High Court · (2023) 09 DEL CK 0015
Code of Criminal Procedure, 1973 — Section 82, 313Indian Penal Code, 1860 — Section 363, 366, 376
High Courts01 Sept 2023Dismissed
Priyadarshan Gupta Vs Anoop Gupta
Delhi High Court · (2023) 09 DEL CK 4234
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 11Commercial Courts Act, 2015
High Courts01 Sept 2023Disposed Of
M/s H.S. Apparels Vs Aayush Textiles
Delhi High Court · (2023) 09 DEL CK 4237
High Courts01 Sept 2023Dismissed
Vidya Devi & Ors. Vs Shyam Lal & Anr.
Delhi High Court · (2023) 09 DEL CK 4238
Constitution of India-Article 227Protection of Women from Domestic Violence Act, 2005-Sections 26, 12, 19CPC-Order XXI Rule 58
High Courts01 Sept 2023Disposed Of
Anil Kumar Sharma Vs State (NCT of Delhi)
Delhi High Court · (2023) 09 DEL CK 4240
Code of Criminal Procedure, 1973-Section 439, 482, 436A, 167IPC-Section 409, 406, 420, 120BPrevention of Money Laundering Act (PMLA)-Section 45, 3
High Courts01 Sept 2023Dismissed
Shri V K Tandon Vs Shri Iqbal Singh
Delhi High Court · (2023) 09 DEL CK 4241
CPC-Section 151Indian Evidence Act, 1872-Section 116Delhi Rent Control Act, 1958-Section 14(1)(e)
High Courts01 Sept 2023Disposed Of
Ashish Kumar Vs Yograj Dev Shandaliya & Ors
Delhi High Court · (2023) 09 DEL CK 4242
Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 14(1)(e), 25B
High Courts01 Sept 2023Disposed Of
Navpreet Singh Vs The State
Delhi High Court · (2023) 09 DEL CK 4244
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 406, 409, 419, 420, 467, 468, 471, 120BConstitution of India
High Courts01 Sept 2023Dismissed
Ruchir Agrawal Vs Public Enterprises Selection Board & Ors.
Delhi High Court · (2023) 09 DEL CK 4245
Constitution of India-Article 226, 14, 16, 16(1), 16(2), 15(1)Income Tax Act, 1961-Section 288Indian Companies Act, 1956
High Courts01 Sept 2023Disposed Of
Navpreet Singh Vs State Through SHO
Delhi High Court · (2023) 09 DEL CK 4247
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 406, 409, 419, 420, 467, 468, 471, 120BConstitution of India
High Courts01 Sept 2023Allowed
M/S A V Industries Vs M/S Neo Neon Electrical Pvt Ltd
Delhi High Court · (2023) 09 DEL CK 4233
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, 20(c), VI Rule 15(4) & (5), VI Rule 15A, VI Rule 15A(5)Commercial Courts Act, 2015-Section 13, 12A
High Courts01 Sept 2023Dismissed
M/s Deep Blue Xpress Limited Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 09 DEL CK 4248
Constitution of India-Article 14, 226
High Courts01 Sept 2023
Manohar Bhasin Hazooria & Anr. Vs The State & Anr.
Delhi High Court · (2023) 09 DEL CK 4249
Code of Criminal Procedure, 1973-Section 482, 156(3), 156(1), 155(2), 200, 202, 204Indian Penal Code, 1860-Sections 34, 405, 406, 420, 471, 506, 506(ii)Act 25 of 2005
High Courts01 Sept 2023Disposed Of
Navpreet Singh Vs State Through SHO
Delhi High Court · (2023) 09 DEL CK 4250
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 406, 409, 419, 420, 467, 468, 471, 120BConstitution of India