High Courts04 Sept 2023Disposed Of
Sohrab Vs State GNCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 4327
Constitution of India-Article 226Cr.P.C.-Section 482IPC-Sections 396, 412, 386, 506, 120B
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,663 of 6,818
High Courts04 Sept 2023
Pr. Commissioner Of Income Tax Vs M/s. Azure Retreat Pvt Ltd
Delhi High Court · (2023) 09 DEL CK 4328
Income Tax Act, 1961-Section 143(3), 153, 153B, 68, 260A
High Courts04 Sept 2023Dismissed
Mohd Hasan @ Nanhe Vs State
Delhi High Court · (2023) 09 DEL CK 4329
Cr.P.C.-Sections 397, 399, 401, 311, 397(2), 91IPC-Sections 302, 201
High Courts04 Sept 2023Dismissed
Rahul Vs State NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 4312
Cr.P.C.-Section 439, 164IPC-Sections 354, 354A, 509, 341, 302, 307, 34POCSO Act-Sections 8, 12
High Courts04 Sept 2023Disposed Of
Quari Mohammed Hanif Samadi Vs The State
Delhi High Court · (2023) 09 DEL CK 4311
Cr.P.C.-Section 439, 309NDPS Act-Section 21, 31, 31-A, 37Constitution of India-Article 21
High Courts04 Sept 2023
Sunita & Ors. Vs Mahavir Prasad Yadav & Ors.
Delhi High Court · (2023) 09 DEL CK 4330
Motor Vehicles Act, 1988-Section 173IPC-Sections 279, 337
High Courts04 Sept 2023Dismissed
National Insurance Co. Ltd Vs Sh. Subhash & Ors.
Delhi High Court · (2023) 09 DEL CK 4331
Motor Vehicles Act, 1988-Section 173, Chapter XIIIPC-Section 279, 337
High Courts04 Sept 2023Disposed Of
Kripa Shankar Paswan & Anr. Vs Municipal Corporaton Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4332
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts04 Sept 2023Dismissed
Dhananjay Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 4333
High Courts04 Sept 2023Disposed Of
State (GNCT Of Delhi) Vs Rohit Kumar
Delhi High Court · (2023) 09 DEL CK 4337
Cr.P.C.-Section 401, 173, 164IPC-Section 363, 366, 366A, 376POCSO Act, 2012-Section 4, 6
High Courts04 Sept 2023Dismissed
Ashish Gupta Vs State & Anr.
Delhi High Court · (2023) 09 DEL CK 4339
Code of Criminal Procedure, 1973-Section 482, 156(3), 203, 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Section 354A, 354B, 323, 34, 356, 379, 341, 406, 424, 68, 428, 376, 420, 494, 506, 498AProtection of Women from Domestic Violence Act, 2005
High Courts04 Sept 2023Dismissed
Sub Sanjeev Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 4342
High Courts04 Sept 2023Dismissed
Faimud Vs State (NCT) Of Delhi
Delhi High Court · (2023) 09 DEL CK 4343
Code of Criminal Procedure, 1973-Section 374(2), 161Indian Penal Code, 1860-Section 390, 392, 397, 506Arms Act-Section 25, 25 (1-B)
High Courts04 Sept 2023Disposed Of
Vaibhav Kumar Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 4344
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 326A, 392, 397, 411, 120B, 34 and 394Constitution of India-Article 21, 19
High Courts04 Sept 2023Dismissed
Ravi Bhushan Upadhyay Vs The State
Delhi High Court · (2023) 09 DEL CK 4345
Code of Criminal Procedure, 1973-Section 438, 164Indian Penal Code, 1860-Section 376
High Courts04 Sept 2023
Sultan Ansari Vs DRI
Delhi High Court · (2023) 09 DEL CK 4346
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 19, 22, 24, 25, 25A, 26, 27A, 29, 30, 37, 38
High Courts04 Sept 2023Dismissed
Sanjeev Batra & Anr. Vs Simranjeet Kaur & Anr.
Delhi High Court · (2023) 09 DEL CK 4347
Code of Criminal Procedure, 1973-Section 482, 107/151, 164Protection of Women from Domestic Violence Act, 2005-Section 12, 18, 19, 20, 21, 22, 29IPC-Section 376/506
High Courts04 Sept 2023Allowed
State Of NCT Of Delhi Vs Mohd. Iqbal Gazi & Ors.
Delhi High Court · (2023) 09 DEL CK 4348
Code of Criminal Procedure, 1973-Section 482, 311, 161, 173 (8)Maharashtra Control of Organised Crime Act, 1999-Section 2(1)(d), 2(1)(e), 3(1), 3(2), 3(3), 3(4), 3(5), 9Indian Penal Code
High Courts04 Sept 2023Disposed Of
P Vs The State Of NCT Of Delhi & Anr
Delhi High Court · (2023) 09 DEL CK 4349
Code of Criminal Procedure, 1973-Section 482, 173, 173(2), 173(2)(i), 173(2)(ii), 173(8), 170Indian Penal Code, 1860-Section 376, 376(2)(n), 420, 506
High Courts04 Sept 2023Disposed Of
The State Govt Of NCT Of Delhi Vs Babita & Ors
Delhi High Court · (2023) 09 DEL CK 4350
Criminal Procedure Code, 1973-Sections 161, 227, 228, 239, 397, 401, 437A, 482Indian Penal Code, 1860-Sections 34, 114, 147, 148, 149, 307, 323, 341, 365Arms Act, 1959-Section 27