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Delhi High Court judgments

1,36,357 judgments · page 1,661 of 6,818

High Courts05 Sept 2023Disposed Of

Ginkala Meddilety Vs State

Delhi High Court · (2023) 09 DEL CK 0025

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37, 52, 57
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High Courts05 Sept 2023Dismissed

Mamta Vs Pradeep Kumar

Delhi High Court · (2023) 09 DEL CK 0016

Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)Code of Criminal Procedure, 1973 — Section 125, 156(3)Indian Penal Code, 1860 — Section 34, 406, 498A
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High Courts04 Sept 2023Dismissed

M/s Roots Cooling System Pvt. Ltd. Vs Bipin Kumar Gupta

Delhi High Court · (2023) 09 DEL CK 4235

Constitution of India-Article 227Code of Civil Procedure, 1908-Order 5 Rule 9, 5 Rule 1 (second proviso to sub-rule (1)), 6, 7, 8 Rule 1, 11 Rule 1, 11 Rule 5, 13 Rule 3, 14 Rule 2, 37, Section 151Commercial Courts Act, 2015
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High Courts04 Sept 2023Dismissed

Ashok Vs Satnam Singh & Ors.

Delhi High Court · (2023) 09 DEL CK 4239

Indian Stamp Act, 1899-Section 36Transfer of Property Act, 1872-Section 53ARegistration Act-Section 17, 17(1-A)
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High Courts04 Sept 2023

Dr. Reddys Laboratories Limited Vs Fast Cure Pharma & Anr.

Delhi High Court · (2023) 09 DEL CK 4273

Trade Marks Act, 1999-Section 18, 21, 28(1), 30(1)(e), 30(2)(e), 47, 47(1), 57, 57(1), 57(2), 57(4), 58(1)(c), 124, 124(1), 124(1)(a), 124(1)(b), 124(1)(i), 124(1)(ii), 134Trade Marks Rules, 2017-Rule 4General Clauses Act, 1897-Section 3(25)
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High Courts04 Sept 2023Dismissed

Vipul Singh Vs Pacific BPO Ltd.

Delhi High Court · (2023) 09 DEL CK 4270

Code of Civil Procedure, 1908-Section 115, 9, Order VII Rule 11Industrial Disputes Act, 1947-Section 2A, 2(s), 2(s)(iv), 2(k), 7
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