High Courts05 Sept 2023

Col Ashish Khanna SM Retd Vs Delhi Gymkhana Club And Ors.

Delhi High Court · (2023) 09 DEL CK 3860

Delhi High Court (Original Side) Rules, 2018-Chapter II Rule 5, Chapter VII Rule 2, Chapter VII Rule 4, Chapter VII Rule 5, Rule 15, Chapter I Rules 14 and 16, Chapter IV Rule 3CPC-Section 151, Order XXXIX Rules 1 and 2, VIII Rules 1 and 10, proviso 2 of Rule 1 of Order VIII, VI Rule 1Commercial Courts Act, 2015-Section 2(c), 16
High Courts05 Sept 2023Dismissed

Mamta Vs Pradeep Kumar

Delhi High Court · (2023) 09 DEL CK 3945

Hindu Marriage Act, 1955-Section 13(1)(ia), 13Protection of Women from Domestic Violence Act, 2005Code of Criminal Procedure, 1973-Section 156(3), 125
High Courts05 Sept 2023Dismissed

Preeti Vs Vikas

Delhi High Court · (2023) 09 DEL CK 3917

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 27Indian Penal Code-Section 323, 34, 354A, 406, 498A, 506
High Courts05 Sept 2023Allowed

Naresh Kr. Babbar Vs Seema

Delhi High Court · (2023) 09 DEL CK 3916

Hindu Marriage Act, 1955-Section 5, 5(v), 11, 3(a), 3(f), 13, 13(1)(ia)Indian Evidence Act, 1872-Section 102, 103IPC-Section 498A, 504, 506
High Courts05 Sept 2023Dismissed

Pankaj Gupta Vs Narcotics Control Bureau

Delhi High Court · (2023) 09 DEL CK 4037

Code of Criminal Procedure, 1973-Section 397, 401, 167, 167(1), 167(2), 167(2A), 167(3), 167(5), 167(6), 439, 173, 173(2), 173(8), 190(l)(b), 293(4), 57NDPS Act-Section 36A, 36A(4), 36, 21, 19, 24, 27A