COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,660 of 6,818

High Courts05 Sept 2023Dismissed

M/s Topline Buildtech Pvt. Ltd & Ors. Vs State & Anr.

Delhi High Court · (2023) 09 DEL CK 4104

Code of Criminal Procedure, 1973-Section 482, 65, 155Negotiable Instruments Act, 1881-Section 138, 118(a), 139Ranbir Penal Code-Section 420, 109, 120B, 34, 403, 406, 506, 507, 467, 468

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High Courts05 Sept 2023Dismissed

Topline Buidtech Pvt. Ltd. & Ors. Vs The State (GNCT Of Delhi) & Anr.

Delhi High Court · (2023) 09 DEL CK 4105

Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 141, 118(a), 139Companies Act, 1956

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High Courts05 Sept 2023Dismissed

Union Of India & Anr. Vs Harsh Singh & Ors.

Delhi High Court · (2023) 09 DEL CK 4131

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High Courts05 Sept 2023Disposed Of

Best Crop Science Pvt. Ltd. Vs Superintendent, CGST, Delhi West & Ors.

Delhi High Court · (2023) 09 DEL CK 4169

Central Goods and Services Tax Act, 2017-Section 67, 67(2), 67(7), first proviso to Section 67(2)CGST Rules-Rule 139(4)Customs Act, 1962-Section 110, 110(1), 110(2), 110A, 124(a), second proviso to Section 110(1)

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High Courts05 Sept 2023Dismissed

Gumbi Software Private Limited Vs National Skill Development Corporation

Delhi High Court · (2023) 09 DEL CK 4185

Arbitration and Conciliation Act, 1996-Section 34, 12, 13, 16All India Service House Rent Allowance Rules, 1977

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High Courts05 Sept 2023Dismissed

Satender Kumar Paswan & Anr. Vs Delhi Subordinate Services Selection Board & Anr.

Delhi High Court · (2023) 09 DEL CK 4192

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High Courts05 Sept 2023

Kulwant Singh Hazooria Since Deceased Through Lrs & Ors. Vs Harcharan Singh Hazooria

Delhi High Court · (2023) 09 DEL CK 4210

CPC-Order 2 Rule 2, XXIII Rule 1Indian Contract Act, 1872-Section 16Indian Evidence Act, 1872-Section 114(e), 111, 101, 102, 68, 71

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High Courts05 Sept 2023Disposed Of

Shubham Chhillar Vs State & Ors.

Delhi High Court · (2023) 09 DEL CK 4224

IPC-Sections 279, 337, 338Cr.P.C.-Section 482

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High Courts05 Sept 2023Allowed

OM Prakash Jaiswal & Ors. Vs Manish Kumar & Ors.

Delhi High Court · (2023) 09 DEL CK 0238

Code of Civil Procedure, 1908 — Order 1 Rule 10Motor Vehicles Act, 1988 — Section 2(30), 133, 140, 146, 166

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High Courts05 Sept 2023

Glaxo Group Limited And Anr Vs Manoj Kumar Jain And Ors.

Delhi High Court · (2023) 09 DEL CK 0218

Code of Civil Procedure, 1908 — Order 23 Rule 3Trade Marks Act, 1999 — Section 2(zg), 11(6)

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High Courts05 Sept 2023Disposed Of

Parul Vs Nct Of Delhi

Delhi High Court · (2023) 09 DEL CK 0071

Code of Criminal Procedure, 1973 — Section 91, 125, 161, 439Indian Penal Code, 1860 — Section 34, 304B, 406, 498AProtection of Women from Domestic Violence Act, 2005 — Section 12

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High Courts05 Sept 2023Dismissed