High Courts05 Sept 2023
Topline Buildtech Pvt. Ltd. & Ors. Vs State & Anr.
Delhi High Court · (2023) 09 DEL CK 4310
Negotiable Instruments Act, 1881-Section 138, 118(a), 139Companies Act, 1956Cr.P.C.-Section 482, 65
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,658 of 6,818
High Courts05 Sept 2023Dismissed
Raminder Singh Vs Assisstant Commissioner Of Income Tax Circle 52(1) New Delhi
Delhi High Court · (2023) 09 DEL CK 4355
Income Tax Act 1961-Section 147, 148, 148(1), Clause (d) of Section 148, 148A, 148A(a), 148A(b), 148A(c), 148A(d), proviso to Section 148A, Explanation to Section 148A, 149, 149(1), fifth and sixth proviso to Section 149(1), 132, 132A, 135A, 151
High Courts05 Sept 2023Disposed Of
Global Music Junction Pvt. Ltd. Vs Shatrughan Kumar Aka Khesari Lal Yadav & Ors.
Delhi High Court · (2023) 09 DEL CK 4340
Specific Relief Act, 1963-Section 10, 11(2), 14, 14(c), 14(d), 16, 20, 21, 38(3), 41, 42, 57Indian Contract Act, 1872-Section 27, 73Specific Relief (Amendment) Act, 2018
High Courts05 Sept 2023
Mahesh Chander Kumar Vs Bhagwan Singh Saini
Delhi High Court · (2023) 09 DEL CK 3605
Constitution of India-Article 227Code of Civil Procedure, 1908-Order 7 Rule 11, XXXIX Rule 10Commercial Courts Act, 2015-Section 12-A
High Courts05 Sept 2023
Satyanarayan Khandelwal Vs Prem Arora & Ors.
Delhi High Court · (2023) 09 DEL CK 3608
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 113, Order 46 Rule 1, 12 Rule 6, XII Rule 6, 17Transfer of Property Act, 1882-Section 53A, 106
High Courts05 Sept 2023Disposed Of
Dr. Sushma Singh Vs M/S. C J Infrastructure Pvt. Ltd & Anr.
Delhi High Court · (2023) 09 DEL CK 3609
Constitution of India-Article 227Real Estate (Regulation and Development) Act, 2016-Section 43(5), 44(1), 44(5)
High Courts05 Sept 2023Disposed Of
Manju Dave & Ors. Vs Trilochan Kaur & Ors.
Delhi High Court · (2023) 09 DEL CK 3610
Code of Civil Procedure, 1908
High Courts05 Sept 2023Allowed
Vishwakant Singh & Anr. Vs Sunita Mittal
Delhi High Court · (2023) 09 DEL CK 3612
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 14
High Courts05 Sept 2023Dismissed
Gateway Impex Pvt Ltd Vs Tata Aig Life Insurance Co Ltd
Delhi High Court · (2023) 09 DEL CK 3642
Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2-A), 28(1)(a), 28(3), 31(3)Arbitration and Conciliation (Amendment) Act, 2015
High Courts05 Sept 2023Disposed Of
Parul Vs NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 3655
CrPC-Section 439, 125, 161, 91IPC-Section 304B, 34, 498A, 406Domestic Violence Act-Section 12
High Courts05 Sept 2023Disposed Of
Pr. Commissioner Of Income Tax-7 Vs Pepsico India Holding Pvt. Ltd.
Delhi High Court · (2023) 09 DEL CK 3711
Income Tax Act, 1961-Section 36(1)(5)(A), 139(1), 143(1)General Clauses Act, 1897-Section 10
High Courts05 Sept 2023Disposed Of
Rakesh Kumar Mohindroo Vs Income Tax Officer Ward 59(3) Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3665
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 132(4)
High Courts05 Sept 2023Disposed Of
Jai Pal Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3728
High Courts05 Sept 2023Disposed Of
Ginkala Meddilety Vs The State
Delhi High Court · (2023) 09 DEL CK 3750
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20/25/29, 37, 52, 57
High Courts05 Sept 2023Dismissed
Haldiram India Pvt Ltd Vs S K Foods And Beverages & Anr.
Delhi High Court · (2023) 09 DEL CK 3803
Code of Criminal Procedure, 1973-Section 340Code of Civil Procedure, 1908-Order XXXIX Rule 2A, XXXIX Rules 1 & 2, VII Rules 10 & 11
High Courts05 Sept 2023Disposed Of
Vikas Gupta & Ors. Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3817
Cr. PC-Section 482IPC-Section 498A, 406, 34Dowry Prohibition Act-Section 3, 4
High Courts05 Sept 2023Disposed Of
Surestha Vs State (NCT Of Delhi)
Delhi High Court · (2023) 09 DEL CK 3819
CrPC-Section 438IPC-Sections 323/341J.J. Act-Section 75
High Courts05 Sept 2023Disposed Of
Sh. Mukesh Pal & Anr. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 09 DEL CK 3821
IPC-Sections 452, 323, 354, 354B, 354D, 427, 506, 509, 34Court Fee Act, 1870-Section 16Cr.P.C.-Section 482
High Courts05 Sept 2023Disposed Of
M/s G.D. Goenka Pvt. Ltd. Vs Shri Tikam Chand Educational And Charitable Trust & Anr.
Delhi High Court · (2023) 09 DEL CK 3858
Arbitration and Conciliation Act, 1996-Section 11(6), 12(1), Fourth Schedule
High Courts05 Sept 2023
Ambuj Hotel And Real Estate Pvt Ltd Vs Ministry Of Railways & Anr.
Delhi High Court · (2023) 09 DEL CK 3865