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Delhi High Court judgments

1,36,357 judgments · page 1,668 of 6,818

High Courts01 Sept 2023

Gagan Inder Wadhwa Vs Union Of India & Ors.

Delhi High Court · (2023) 09 DEL CK 4361

DRDO Civil Works Officers' Cadre Rules, 2000Defence Research Development Service Rules, 1979-Rule 10, 11(4)Defence Research Development Service Rules, 2023-Rule 10
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High Courts01 Sept 2023Allowed

Bhuwan Sharma Vs State

Delhi High Court · (2023) 09 DEL CK 0013

Code of Criminal Procedure, 1973 — Section 161, 439, 439(2)Indian Penal Code, 1860 — Section 34, 304B, 306, 406, 498A
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High Courts01 Sept 2023Disposed Of

Navpreet Singh Vs State

Delhi High Court · (2023) 09 DEL CK 0012

Code of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 120B, 406, 409, 419, 420, 467, 468, 471
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High Courts01 Sept 2023Disposed Of

Navpreet Singh Vs State Through SHO

Delhi High Court · (2023) 09 DEL CK 0011

Code of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 120B, 406, 409, 419, 420, 467, 468, 471
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High Courts01 Sept 2023

Anil Kumar Sharma Vs State (Nct Of Delhi)

Delhi High Court · (2023) 09 DEL CK 0009

Constitution of India, 1950 — Article 14, 21Code of Criminal Procedure, 1973 — Section 167, 436A, 439, 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420
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High Courts01 Sept 2023Dismissed

Vikash Kumar Vs Union Of India & Ors

Delhi High Court · (2023) 09 DEL CK 0008

Constitution of India, 1950 — Article 14, 21Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(1)(a), 10(6), 11Customs Act, 1962 — Section 112(a), 112(b), 114AA
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