High Courts24 Aug 2023Disposed Of
Sh. Harnam Singh Tyagi (Since Deceased Through Legal Heirs) & Ors. Vs Madan Lal (Since Deceased) Through Legal Heirs
Delhi High Court · (2023) 08 DEL CK 1070
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,681 of 6,818
High Courts24 Aug 2023Disposed Of
Amazon Distributors(Pvt) (Ltd) Vs M/s Tourniete Private Limited
Delhi High Court · (2023) 08 DEL CK 1069
High Courts24 Aug 2023
Municipal Corporation Of Delhi Vs Sameer Garg
Delhi High Court · (2023) 08 DEL CK 1068
Constitution of India-Article 227Civil Procedure Code, 1908-Order XLI Rule 5, XXXIX Rule 2A
High Courts24 Aug 2023Disposed Of
Bostock New Zealand Vs Dev Bhumi Cold Chain Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 1067
High Courts24 Aug 2023Dismissed
Mohalla Sudhar Samiti (Regd.) Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1135
Constitution of India-Article 226Societies Registration Act, 1860Delhi Excise Rules, 2010-Rule 51, 51(1), 3rd proviso to Rule 51
High Courts24 Aug 2023Dismissed
Dayanand Model School & Anr. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1134
Letters Patent Act-Clause 10Delhi School Education Act, 1973-Section 8, 8(2), 8(3), 8(4), 9, 11Delhi School Education Rules, 1973
High Courts24 Aug 2023Dismissed
Navdeep Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1194
High Courts24 Aug 2023Disposed Of
Sanjeev Kumar Vs Union Of India
Delhi High Court · (2023) 08 DEL CK 1190
High Courts24 Aug 2023Allowed
The Post Master Main Post Office, Palwal City & Ors. Vs Bir Singh
Delhi High Court · (2023) 08 DEL CK 1218
Constitution of India-Article 226, 14 and 16
High Courts24 Aug 2023Disposed Of
Smt Joginder Kaur Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2023) 08 DEL CK 1213
High Courts24 Aug 2023Dismissed
Ruchir Agrawal Vs Public Enterprises Selection Board & Ors.
Delhi High Court · (2023) 08 DEL CK 1268
Constitution of India-Article 14, 15(1), 16, 16(1), 16(2), 16(3), 16(4), 16(4A), 16(4B), 16(5), 16(6), 226, 309Chartered Accountants Act, 1949-Section 2(1)(b), 6(1)Cost Accountants Act, 1959-Section 2(1)(b)
High Courts24 Aug 2023Dismissed
Parveen Kumar Vs Sunil Sharma & Ors.
Delhi High Court · (2023) 08 DEL CK 1266
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11(d)Limitation Act, 1963-Article 54
High Courts24 Aug 2023
Uttam Dastidar Vs Punjab National Bank & Ors.
Delhi High Court · (2023) 08 DEL CK 1265
Constitution of India-Article 226PNB Employees Pension Regulations, 1995-Regulation 33, 33(1), 33(2)Punjab National Bank Officer Employees' (Discipline and Appeal) Regulations
High Courts24 Aug 2023Dismissed
Dedicated Freight Corridor Corporation Of India Limited (DFCCIL) Vs Tata Aldesa JV
Delhi High Court · (2023) 08 DEL CK 1264
Arbitration and Conciliation Act, 1996-Section 5, 18, 28(1)(a), 28(3), 31(3), 31(7), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 36, 48, 48(2)(b)(ii), 75, 81Companies Act, 1956Arbitration Act, 1940-Sections 23, 28
High Courts24 Aug 2023Dismissed
Dedicated Freight Corridor Corporation Of India Limited (DFCCIL) Vs Tata Aldesa JV
Delhi High Court · (2023) 08 DEL CK 1263
Arbitration and Conciliation Act, 1996-Section 5, 18, 28(1)(a), 28(3), 31, 31(3), 31(7), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 36, 48, 48(2)(b)(ii), 75, 81Companies Act, 1956Stamps Act of Delhi
High Courts24 Aug 2023Dismissed
Dinesh Satija Vs Secretary Air Force Group Insurance Society
Delhi High Court · (2023) 08 DEL CK 1262
Constitution of India-Article 226, 12, 14
High Courts24 Aug 2023Dismissed
Bankim Chandra Datta Vs Punjab National Bank & Ors.
Delhi High Court · (2023) 08 DEL CK 1259
Constitution of India-Article 226PNB Employees Pension Regulations, 1995-Regulation 33, 33(1), 33(2)Punjab National Bank Officer Employees' (Discipline and Appeal) Regulations
High Courts24 Aug 2023Dismissed
Kalewar Mukhiyar Vs Punjab National Bank & Ors.
Delhi High Court · (2023) 08 DEL CK 1258
Constitution of India-Article 226PNB Employees Pension Regulations, 1995-Regulation 33, 33(1), 33(2)Punjab National Bank Officer Employees' (Discipline and Appeal) Regulations
High Courts24 Aug 2023Disposed Of
Naveen Saini & Anr. Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2023) 08 DEL CK 1362
Cr. PC-Section 482, 320IPC-Sections 323, 324, 34Prevention of Corruption Act
High Courts24 Aug 2023Dismissed
Geeta & Ors. Vs State & Ors.
Delhi High Court · (2023) 08 DEL CK 1361
Cr.P.C-Section 482IPC-Sections 307, 323, 324, 34, 287, 304A