High Courts24 Aug 2023Dismissed

Sobhan Sinha Vs Punjab National Bank & Ors.

Delhi High Court · (2023) 08 DEL CK 1794

Constitution of India-Article 226PNB Employees Pension Regulations, 1995-Regulation 33, 33(1), 33(2)Punjab National Bank Officer Employees' (Discipline and Appeal) Regulations
High Courts24 Aug 2023Allowed

Rekha Sehrawat Vs Amarjit Singh

Delhi High Court · (2023) 08 DEL CK 0245

Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005 — Section 12Indian Penal Code, 1860 — Section 34, 313, 323, 406, 498A
High Courts24 Aug 2023Disposed Of

Modern Construction Company Delhi Vs Hitech Enterprises

Delhi High Court · (2023) 08 DEL CK 0206

Code of Civil Procedure, 1908 — Section 96, Order 37, Order 37 Rule 1(2)(a), Order 37 Rule 3(5), Order 37 Rule 5, Order 41 Rule 1Commercial Courts Act, 2015 — Section 12A, 13Indian Contract Act, 1872 — Section 59, 60, 61