High Courts23 Aug 2023Allowed
Ashok Kumar Vs State NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1364
IPC-Sections 279, 304ACr. PC-Section 482
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,685 of 6,818
High Courts23 Aug 2023Disposed Of
Sapna & Ors. Vs Royal Sundaram Alliance Insurance Co Ltd & Ors.
Delhi High Court · (2023) 08 DEL CK 1454
High Courts23 Aug 2023Disposed Of
United India Insurance Co Ltd Vs Birjpal Singh & Ors.
Delhi High Court · (2023) 08 DEL CK 1453
High Courts23 Aug 2023Disposed Of
United India Insurance Co Ltd Vs Birjpal Singh & Ors.
Delhi High Court · (2023) 08 DEL CK 1452
High Courts23 Aug 2023Dismissed
CASA2 Stays Private Limited Vs BBH Communications India Private Limited
Delhi High Court · (2023) 08 DEL CK 1490
Arbitration and Conciliation Act, 1996-Section 37(1)(b), 34, 24, 34(2)(a)(iii), 37Commercial Courts Act, 2015-Section 13(1A)
High Courts23 Aug 2023Allowed
Vasu Bajaj Vs Rakesh Bajaj
Delhi High Court · (2023) 08 DEL CK 1486
Code of Criminal Procedure, 1973-Section 125, 125(1), 125(3)Family Courts Act, 1984-Section 19Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts23 Aug 2023Dismissed
Mohinderjeet Kaur Vs Arvind Jassi @ Arvind Kumar Jassi
Delhi High Court · (2023) 08 DEL CK 1518
Limitation Act, 1963-Section 5, 14Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(B)(2)
High Courts23 Aug 2023
Quickroutes Internatioanl Private Limited Vs Deputy Commissioner Of Income Tax Cirle Int 3 1 1 Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1547
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts23 Aug 2023Disposed Of
Commissioner Of Income Tax, De Vs M/S Mayank Service Ltd
Delhi High Court · (2023) 08 DEL CK 1564
Income Tax Act, 1961-Section 68, 131, 133(6)Companies Act, 1956
High Courts23 Aug 2023Dismissed
M/S Deep And Veer Construction Co. Pvt. Ltd. Vs The Pr. Commissioner Of Income Tax, Delhi – 3
Delhi High Court · (2023) 08 DEL CK 1571
Income Tax Act, 1961-Section 133(6)
High Courts23 Aug 2023
Sunita Kakkar @ Baby Vs The State & Anr.
Delhi High Court · (2023) 08 DEL CK 1589
Indian Succession Act, 1925-Section 276, 63
High Courts23 Aug 2023Disposed Of
Satyendra Nath Singh Deputy Inspector General CISF (Retired) Vs The Union Of India Through Its Secretary & Ors.
Delhi High Court · (2023) 08 DEL CK 1601
Central Civil Service (Pension) Rules, 2021-Rule 8(2)(c)(ii)CCS (Conduct) Rules, 1964-Rule 3(1)(i), (ii), (iii) & (ix)Odisha Civil Services (Pension) Rules, 1992-Rule 7(2)(b), 7(2), 7
High Courts23 Aug 2023Disposed Of
Vinod Kumar Gupta Vs National Institute Of Immunology
Delhi High Court · (2023) 08 DEL CK 1705
Industrial Disputes Act, 1947-Section 2(j), 25F, 17A
High Courts23 Aug 2023Dismissed
Karanti Goyal Vs Ministry Of Environment Forests Climate Change & Anr.
Delhi High Court · (2023) 08 DEL CK 1764
Indian Forest Rules, 2014-Rules 18, 19, proviso to Rule 19, Appendix IIIPersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(t)Constitution of India-Article 21
High Courts23 Aug 2023Dismissed
Principal Commissioner Of Income Tax 4 Vs M/s National Fertilizers Ltd
Delhi High Court · (2023) 08 DEL CK 1803
Civil Procedure Code-Section 151Income Tax Act, 1961-Section 260A, 260A(1), 260A(2), 260A(2A)Finance Act 2010
High Courts23 Aug 2023Allowed
Vasu Bajaj Vs Rakesh Bajaj
Delhi High Court · (2023) 08 DEL CK 0218
Constitution of India, 1950 — Article 15(3), 39Code of Criminal Procedure, 1973 — Section 125, 125(1), 125(3)Family Courts Act, 1984 — Section 19
High Courts23 Aug 2023Disposed Of
Shivani Chanana Vs State Nct Of Delhi & Ors
Delhi High Court · (2023) 08 DEL CK 0217
Code of Criminal Procedure, 1973 — Section 125, 178, 178(b), 178(d)Indian Penal Code, 1860 — Section 34, 406, 498ADomestic Violence Act, 2005 — Section 12
High Courts23 Aug 2023Allowed
Elyon Pharmaceuticals Pvt. Ltd. Vs Registrar Of Trademarks
Delhi High Court · (2023) 08 DEL CK 0216
Trade Marks Act, 1999 — Section 11(1)(a), 11(1)(b)
High Courts23 Aug 2023
Surender Mohan Pathak Vs Abhinav Shrivastava (Bhopali) & Ors. & Ors.
Delhi High Court · (2023) 08 DEL CK 0215
Court Fees Act, 1870 — Section 16
High Courts23 Aug 2023Disposed Of
United India Insurance Co Ltd Vs Birjpal Singh & Ors
Delhi High Court · (2023) 08 DEL CK 0213