High Courts23 Aug 2023Disposed Of
Sapna & Ors Vs Royal Sundaram Alliance Insurance Co Ltd & Ors
Delhi High Court · (2023) 08 DEL CK 0212
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,686 of 6,818
High Courts23 Aug 2023Allowed
Sunita Kakkar @ Baby Vs State & Anr
Delhi High Court · (2023) 08 DEL CK 0211
Indian Succession Act, 1925 — Section 63, 276
High Courts23 Aug 2023Disposed Of
Satyendra Nath Singh Deputy Inspector General Cisf (Retired) Vs Union Of India Through Its Secretary & Ors
Delhi High Court · (2023) 08 DEL CK 0197
Central Civil Service (Pension) Rules, 2021 — Rule 8(2)(c)(ii)Odisha Civil Services (Pension) Rules, 1992 — Rule 7, 7(2)(b)
High Courts23 Aug 2023Dismissed
Casa2 Stays Private Limited Vs Bbh Communications India Private Limited
Delhi High Court · (2023) 08 DEL CK 0196
Arbitration and Conciliation Act, 1996 — Section 24, 34, 34(2)(a)(iii), 37, 37(1)(b)Commercial Courts Act, 2015 — Section 13(1A)
High Courts23 Aug 2023(2011) 3 SCC436 passed by the Hon"ble Supreme Court; c. Standing Conference of Public Enterprisesv. BSES Rajdhani Power Limited & Ors.
Greenfields Public School Vs Anchla & Ors
Delhi High Court · (2023) 08 DEL CK 0195
2013 SCC OnLine Del224 passed by this Court;; d. Avinash Sharma v. Tata Power Delhi Distribution Ltd.
High Courts23 Aug 2023Disposed Of
Lucky Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0194
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 186, 307, 336, 353, 506Arms Act, 1959 — Section 25, 27
High Courts23 Aug 2023Dismissed
Union Of India & Anr Vs Dinesh Kumar Kaushik
Delhi High Court · (2023) 08 DEL CK 0193
Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Section 114, Order 47, Order 47 Rule 1, Order 47 Rule 1(1)
High Courts23 Aug 2023Allowed
Shalini Mittal Vs Income Tax Officer
Delhi High Court · (2023) 08 DEL CK 0192
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 54, 54EC, 148, 148A(b), 148A(d)
High Courts23 Aug 2023Dismissed
Principal Commissioner Of Income Tax 4 Vs M/S National Fertilizers Ltd
Delhi High Court · (2023) 08 DEL CK 0186
Code of Civil Procedure, 1908 — Section 151Income Tax Act, 1961 — Section 260A, 260A(1), 260A(2), 260A(2A)Limitation Act, 1963 — Section 5
High Courts23 Aug 2023Disposed Of
Vinod Kumar Gupta Vs National Institute Of Immunology
Delhi High Court · (2023) 08 DEL CK 0185
Industrial Disputes Act, 1947 — Section 2(j), 25F
High Courts22 Aug 2023Dismissed
M/S. RSPL Health Private Limited Vs Reckitt And Colman (Overseas) Hygiene Home Limited & Anr.
Delhi High Court · (2023) 08 DEL CK 1856
Trade Marks Act, 1999-Section 2(h), 11(1), 11(1)(b), 11(4) Explanation, 11(10)(ii), 12, 17, 57, 57(2), 154Trade & Merchandise Marks Act, 1958
High Courts22 Aug 2023Disposed Of
Ankush Rishi Vs Sarvesh Kumar & Anr.
Delhi High Court · (2023) 08 DEL CK 1077
Constitution of India-Article 227
High Courts22 Aug 2023Disposed Of
Rajni Nagpal Vs Reeta Bhayana
Delhi High Court · (2023) 08 DEL CK 1074
Constitution of India-Article 227
High Courts22 Aug 2023Disposed Of
Surender Kumar Vs Central Bureau Of Narcotics (CBN)
Delhi High Court · (2023) 08 DEL CK 1047
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 21, 22, 28, 29, 30, 37, 42, 50, 52, 52A(1), 52A(2)(c), 52A(3), 52A(4), 57
High Courts22 Aug 2023Disposed Of
Boks Business Services Pvt Ltd Vs Commissioner Of Central Goods And Services Tax Delhi South & Anr.
Delhi High Court · (2023) 08 DEL CK 1085
Integrated Goods and Services Tax Act, 2017-Section 16, 2(13), 2(6)Indian Companies Act, 2013
High Courts22 Aug 2023Disposed Of
Swami Vivekanand College Of Education Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 08 DEL CK 1114
National Council for Teacher Education Act, 1993-Section 17, 17(1)
High Courts22 Aug 2023Dismissed
Mr Luice M Jacob Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1141
Ancient Monuments Preservation Act, 1904Ancient and Historical Monuments and Archeological Sites and Remains (Declaration of National Importance) Act, 1951States Reorganisation Act, 1956-Section 126
High Courts22 Aug 2023Dismissed
Ranveer Singh Vs Serious Fraud Investigation Office
Delhi High Court · (2023) 08 DEL CK 1185
Companies Act, 2013-Section 212, 212(13), 210, 208Constitution of India-Article 32
High Courts22 Aug 2023Dismissed
Siddharth Mishra & Ors. Vs Union Public Service Commission
Delhi High Court · (2023) 08 DEL CK 1219
High Courts22 Aug 2023Disposed Of
National Insurance Company Limited Vs Smt. Manju Devi & Ors.
Delhi High Court · (2023) 08 DEL CK 1214