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Delhi High Court judgments

1,36,357 judgments · page 1,687 of 6,818

High Courts22 Aug 2023Dismissed

Sh. Parveen Kumar Vs Smt. Neelam Kumari

Delhi High Court · (2023) 08 DEL CK 1224

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 14 Rule 2Indian Penal Code, 1860-Sections 420, 120-B, 34Code of Criminal Procedure, 1973-Section 156(3)
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High Courts22 Aug 2023Dismissed

Sh. Parveen Kumar Vs Sh. Som Dutt Sharma

Delhi High Court · (2023) 08 DEL CK 1272

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 7 Rule 11, 14 Rule 2Indian Penal Code, 1860-Sections 420, 120-B, 34Code of Criminal Procedure, 1973-Section 156 (3)
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High Courts22 Aug 2023Dismissed

Sh. Parveen Kumar Vs Sh. Vishnu Dutt Sharma

Delhi High Court · (2023) 08 DEL CK 1267

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(d), 14 Rule 2Indian Penal Code, 1860-Sections 420, 120-B and 34Code of Criminal Procedure, 1973-Section 156(3)
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High Courts22 Aug 2023Dismissed

Anju Vs Sandeep

Delhi High Court · (2023) 08 DEL CK 1485

Hindu Marriage Act, 1955-Section 13(1)(ia)Indian Penal Code-Sections 498-A, 323, 376, 341, 34, 376DCode of Civil Procedure, 1908-Order VIII Rule 5
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High Courts22 Aug 2023Allowed

Kulvinder Singh Gehlot Vs Parmila

Delhi High Court · (2023) 08 DEL CK 1519

Hindu Marriage Act, 1956-Section 13(1)(ia), 13(1)(ib)Code of Criminal Procedure, 1973-Section 107, 151Indian Penal Code, 1860-Section 498A, 406, 34
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High Courts22 Aug 2023Dismissed

Tek Chand Vs State Of U P & Ors.

Delhi High Court · (2023) 08 DEL CK 1682

Code of Criminal Procedure, 1973-Section 372, 82, 313, 107/15/161Indian Penal Code, 1860-Sections 147, 148, 302, 452, 506, 149
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High Courts22 Aug 2023

Splendor Landbase Ltd. Vs Aparna Ashram Society & Anr.

Delhi High Court · (2023) 08 DEL CK 1811

Arbitration and Conciliation Act, 1996-Section 5, 7, 9, 11, 11(4), 11(5), 11(6), 11(6-A), 11(10), 11(13), 34Indian Stamp Act, 1899-Section 2(14), 3, 3(a), 3(c), 17, 33, 33(2), proviso (b) to Section 33(2), 35, proviso (a) to Section 35, 38, 38(1), 39, 40, 42, 42(1), 42(2), 61, ScheduleEvidence Act-Section 62, 63, 74, 76
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