High Courts22 Aug 2023Dismissed
Anju Vs Sandeep
Delhi High Court · (2023) 08 DEL CK 0458
Code of Civil Procedure, 1908 — Order 8 Rule 5Hindu Marriage Act, 1955 — Section 13 (1)(I a)Indian Penal Code, 1860 — Section 34, 323, 341, 376, 498A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,689 of 6,818
High Courts22 Aug 2023Dismissed
Bk Khataniar Vs Punjab National Bank And Ors.
Delhi High Court · (2023) 08 DEL CK 0457
Constitution of India, 1950 — Article 226, 226(2)
High Courts22 Aug 2023Dismissed
Outlook Publishing (India) Pvt Ltd Vs Gaurav Jain
Delhi High Court · (2023) 08 DEL CK 0456
Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11
High Courts22 Aug 2023Dismissed
Parveen Kumar Vs Neelam Kumari
Delhi High Court · (2023) 08 DEL CK 0455
Code of Civil Procedure, 1908 — Section 115, Order 14 Rule 2, Order 8 Rule 11, Order 7 Rule 11(d)Indian Penal Code, 1860 — Section 34, 120B, 420Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts22 Aug 2023Dismissed
Parveen Kumar Vs Vishnu Dutt Sharma
Delhi High Court · (2023) 08 DEL CK 0454
Code of Civil Procedure, 1908 — Section 115, Order 14 Rule 2, Order 8 Rule 11, Order 7 Rule 11(d)Indian Penal Code, 1860 — Section 34, 120B, 420Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts22 Aug 2023Dismissed
Parveen Kumar Vs Som Dutt Sharma
Delhi High Court · (2023) 08 DEL CK 0453
Code of Civil Procedure, 1908 — Section 115, Order 14 Rule 2, Order 8 Rule 11, Order 7 Rule 11(d)Indian Penal Code, 1860 — Section 34, 120B, 420Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts22 Aug 2023Dismissed
Ranveer Singh Vs Serious Fraud Investigation Office
Delhi High Court · (2023) 08 DEL CK 0452
Constitution of India, 1950 — Article 32Companies Act, 2013 — Section 212, 212(1)(a), 212(1)(b), 212(1)(c), 212(1)(d), 212(13)
High Courts22 Aug 2023Disposed Of
National Insurance Company Limited Vs Manju Devi And Ors.
Delhi High Court · (2023) 08 DEL CK 0451
High Courts22 Aug 2023Dismissed
Siddharth Mishra & Ors Vs Union Public Service Commission
Delhi High Court · (2023) 08 DEL CK 0450
High Courts22 Aug 2023Disposed Of
Pawan Kumar & Anr. Vs State Nct Of Delhi Through Sho Ps Palam Village, New Delhi & Anr
Delhi High Court · (2023) 08 DEL CK 0449
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 342, 406, 498A, 506
High Courts22 Aug 2023Disposed Of
Sukhbir And Ors. Vs State And Anr.
Delhi High Court · (2023) 08 DEL CK 0448
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13(1)(ia)13B, 13B(1), 13B(2)
High Courts22 Aug 2023Dismissed
M/S Diat Agro Holding Pvt. Ltd. Vs Vijay Kumar Saluja And Anr Vs Vijay Kumar Saluja & Anr
Delhi High Court · (2023) 08 DEL CK 0447
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141Companies Act, 2013 — Section 196(3)(a)
High Courts22 Aug 2023Disposed Of
Mohd. Tariq Vs State And Anr.
Delhi High Court · (2023) 08 DEL CK 0446
Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts22 Aug 2023Dismissed
Neetu Singh Vs Paramount Coaching Centre Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 0445
Code Of Criminal Procedure, 1973 — Section 482Companies Act, 2013 — Section 452
High Courts22 Aug 2023Dismissed
M/S.Rspl Health Private Limited Vs Reckitt And Colman (Overseas) Hygiene Home Limited & Anr.
Delhi High Court · (2023) 08 DEL CK 0444
Trade Marks Act, 1999 — Section 2(h), 11, 11(1), 11(1)(b), 11(4), 11(10)(ii), 17, 57, 57(2)
High Courts22 Aug 2023Disposed Of
Christian Louboutin Sas & Anr. Vs M/S The Shoe Boutique – Shutiq
Delhi High Court · (2023) 08 DEL CK 0443
Code of Civil Procedure, 1908 — Section 149Trade Marks Act, 1999 — Section 11(6)
High Courts22 Aug 2023
Royal Challengers Sports Private Limited Vs Sun Pictures A Division Of Sun Tv Network Ltd.And Anr
Delhi High Court · (2023) 08 DEL CK 0442
High Courts22 Aug 2023Allowed
M/S GM Modular Pvt Ltd Vs Gopal Shinghal & Anr
Delhi High Court · (2023) 08 DEL CK 0441
Copyright Act, 1957 — Section 9, 11, 11(1)(b), 14, 57
High Courts22 Aug 2023Disposed Of
Capital Land Builders Pvt. Ltd. Vs Divisional Commissioner, Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2023) 08 DEL CK 0439
High Courts22 Aug 2023Dismissed
New India Assurance Company Ltd Vs Lalita Devi And Ors
Delhi High Court · (2023) 08 DEL CK 0438
Indian Penal Code, 1860 — Section 34, 279, 304A