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Delhi High Court judgments

1,36,357 judgments · page 1,690 of 6,818

High Courts22 Aug 2023Dismissed

Tek Chand Vs State Of U.P. & Ors.

Delhi High Court · (2023) 08 DEL CK 0430

Code Of Criminal Procedure, 1973 — Section 15, 82, 107, 161, 313, 372Indian Penal Code, 1860 — Section 147, 148, 149, 302, 452, 506
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High Courts22 Aug 2023Disposed Of

Mohd Irfan @ Rajji Vs State Of Nct Of Delhi

Delhi High Court · (2023) 08 DEL CK 0155

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 405, 406, 415, 417, 418, 419, 420
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High Courts22 Aug 2023Allowed

Kulvinder Singh Gehlot Vs Parmila

Delhi High Court · (2023) 08 DEL CK 0153

Hindu Marriage Act, 1956 — Section 13(1)(ia), 13(1)(ib)Code of Criminal Procedure, 1973 — Section 107, 151Indian Penal Code, 1860 — Section 34, 406, 498A
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High Courts21 Aug 2023Dismissed

Nidhi Kapoor & Ors. Vs Principal Commissioner And Additional Secretary To The Government Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 1838

Customs Act, 1962-Section 2(25), 2(33), 2(41), 11, 11(1), 11(3), 11A, 12, 14, 14(1), 25, 28, 28(c), 28(d), 28E, 28H, 47, 77, 79, 81, 81(a), 108, 111, 111(d), 111(i), 111(j), 111(k), 111(l), 111(m), 112, 112(a), 112(b), 112B, 113, 113(d), 114, 114A, 114AA, 123, 124, 125, 125(1), 125(2), 127(B)(1), 129DD, 132Customs Tariff Act, 1975Foreign Trade (Development and Regulation) Act, 1992-Section 3, 3(2), 3(3), 3(4), 5, 7, 11(1), 11(8), 11(9), 18-A
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High Courts21 Aug 2023Dismissed

Nishkarsh Singh Patel Vs National Medical Commission & Ors.

Delhi High Court · (2023) 08 DEL CK 1138

Medical Council of India Regulations on Graduate Medical Education, 1997-Regulation 4, 4(2), 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(d), 4(2)(e), 4(2)(f), 4(3)Indian Medical Council Act, 1956-Section 33Constitution of India-Article 21
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