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Delhi High Court judgments

1,36,357 judgments · page 1,691 of 6,818

High Courts21 Aug 2023Dismissed

Col Ashish Khanna SM Retd Vs Delhi Gymkhana Club & Ors.

Delhi High Court · (2023) 08 DEL CK 1420

Delhi High Court (Original Side) Rules, 2018-Chapter II Rule 5, Chapter I Rule 14, Chapter I Rule 16, Chapter IV Rule 3, Chapter VII Rule 2, Rule 4, 5, 15CPC-Section 151, Order VI Rule 1, VIII Rule 1, VIII Rule 10, XXXIX Rules 1 and 2Commercial Courts Act, 2015-Section 2(c), 16
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High Courts21 Aug 2023Dismissed

State Vs Neeraj

Delhi High Court · (2023) 08 DEL CK 1491

Code of Criminal Procedure, 1973-Section 378, 313, 164Indian Penal Code, 1860-Sections 328, 376, 506
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High Courts21 Aug 2023Dismissed

Yogesh Kumar Verma & Ors. Vs The State & Anr.

Delhi High Court · (2023) 08 DEL CK 1665

Code of Criminal Procedure, 1973-Section 482, 227, 228, 239Indian Penal Code, 1860-Sections 323, 341, 452, 506, 143, 147, 148, 149, 34, 442Arms Act, 1959-Sections 27, 30
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High Courts21 Aug 2023Dismissed

Ravi Dhingra Vs State & Anr.

Delhi High Court · (2023) 08 DEL CK 1668

Negotiable Instruments Act, 1881-Section 138, 141, 142Code of Criminal Procedure, 1973-Section 482, 483Companies Act, 1956
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