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Delhi High Court judgments

1,36,357 judgments · page 1,693 of 6,818

High Courts18 Aug 2023Allowed

S.I. Kuldeep Vs Rakesh Kumar

Delhi High Court · (2023) 08 DEL CK 1063

Indian Penal Code, 1860-Sections 406, 34Code of Criminal Procedure, 1973-Section 41-A, 41(1), 41(1)(b)(ii), 41(1)(b)(iii)
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High Courts18 Aug 2023Disposed Of

H.L. Khurana Vs CBI

Delhi High Court · (2023) 08 DEL CK 1187

Indian Penal Code, 1860-Sections 120-B, 420, 466, 468, 471, 302Prevention of Corruption Act, 1988-Sections 13(2), 13(1)(d)
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High Courts18 Aug 2023Dismissed

Ajay Kumar Vashist Vs Union Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 1184

Constitution of India-Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Sections 3-B(2), 3-B(3), 7(3-A)Central Government General Pool Residential Accommodation Rules, 2017-Rule 10(3)
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High Courts18 Aug 2023Disposed Of

Gautam Awal Vs CBI

Delhi High Court · (2023) 08 DEL CK 1182

Indian Penal Code, 1860-Sections 120B, 420, 466, 468, 471Prevention of Corruption Act, 1988-Sections 13(2)/13(1)(d)Code of Criminal Procedure-Section 389(3)
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