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Delhi High Court judgments

1,36,357 judgments · page 1,695 of 6,818

High Courts18 Aug 2023Dismissed

State Of Nct Of Delhi Vs Amarpal

Delhi High Court · (2023) 08 DEL CK 0172

Code of Criminal Procedure, 1973 — Section 164, 378(III)Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts18 Aug 2023Allowed

Sunil Kumar Saxena Vs Export Inspection Council & Ors.

Delhi High Court · (2023) 08 DEL CK 0161

Constitution of India, 1950 — Article 226, 227Export Inspection Agency Employees (Classification, Control and Appeal) Rules, 1978 — Rule 6(a), 7Central Civil Services(Conduct) Rules, 1964 — Rule 3(1)(iii)
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High Courts18 Aug 2023Disposed Of

Shahrukh Vs State

Delhi High Court · (2023) 08 DEL CK 0133

Code of Criminal Procedure, 1973 — Section 41(1)(D), 439, 482Indian Penal Code, 1860 — Section 34, 328, 379
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High Courts18 Aug 2023Allowed

Assem Aggarwal Vs Ashi Kumar

Delhi High Court · (2023) 08 DEL CK 0132

Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 12, 12(1)(c), 12(2), 12(2)(a)
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High Courts18 Aug 2023Disposed Of

Gautam Awal Vs CBI

Delhi High Court · (2023) 08 DEL CK 0131

Indian Penal Code, 1860 — Section 120B, 302, 420, 466, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code of Criminal Procedure, 1973 — Section 389
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High Courts18 Aug 2023Disposed Of

H.L. Khurana Vs CBI

Delhi High Court · (2023) 08 DEL CK 0130

Indian Penal Code, 1860 — Section 120B, 302, 420, 466, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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