COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,694 of 6,818

High Courts18 Aug 2023Dismissed

DAV Public School & Anr. Vs Dapinder Kaur & Anr.

Delhi High Court · (2023) 08 DEL CK 1228

Constitution of India-Article 226, 227Delhi School Education Rules, 1973-Rule 105(3), 118, 120, 121, 123Delhi School Education Act, 1973-Section 8, 8(2), 8(3), 11

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High Courts18 Aug 2023Dismissed

DAV Public School & Anr. Vs Komal Panwar

Delhi High Court · (2023) 08 DEL CK 1226

Constitution of India-Article 226, 227Delhi School Education Act, 1973-Section 8, 8(2), 8(3), 11Delhi School Education Rules, 1973-Rule 105(3), 118, 120, 121, 123

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High Courts18 Aug 2023

Shahrukh Vs State

Delhi High Court · (2023) 08 DEL CK 1338

Cr. PC-Section 439, 482, 41.1 (D)IPC-Sections 379, 328, 34

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High Courts18 Aug 2023Disposed Of

Sanjay Tyagi & Ors. Vs State (Govt. NCT Of Delhi) & Anr.

Delhi High Court · (2023) 08 DEL CK 1336

CrPC-Section 482Indian Electricity Act, 2003-Sections 135, 138, 150

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High Courts18 Aug 2023Disposed Of

OYO Apartments LLP. Vs Gram Power (India) Pvt Ltd

Delhi High Court · (2023) 08 DEL CK 1396

Arbitration and Conciliation Act, 1996-Section 11(6), 12(1), Fourth ScheduleIndian Stamps Act, 1889

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High Courts18 Aug 2023Disposed Of

Conference For Human Rights (India) (Regd.) Vs Union Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 1422

Prevention of Cruelty to Animals Act, 1960-Sections 9, 11Animal Birth Control (Dogs) Rules, 2001-Rules 3, 5, 6, 7; Rule 3(3); Rule 5(a); Rule 6(2); Clause (4) of Rule 6; clause 4 of Rule 7

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High Courts18 Aug 2023Disposed Of

Conference For Human Rights (India) (Regd.) Vs Union Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 1419

Prevention of Cruelty to Animals Act, 1960-Sections 9, 11Animal Birth Control (Dogs) Rules, 2001-Rules 3, 3(3), 5, 5(a), 6, 6(2), Clause (4) of Rule 6, 7, 4 of Rule 7

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High Courts18 Aug 2023Disposed Of

Angelique International Ltd. Vs Salma Dam Joint Venture (SDJV) & Ors

Delhi High Court · (2023) 08 DEL CK 1418

CPC-Order XXXIX Rules 1 and 2

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High Courts18 Aug 2023Allowed

Assem Aggarwal Vs Ashi Kumar

Delhi High Court · (2023) 08 DEL CK 1497

Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Order VII Rule 11Hindu Marriage Act, 1955-Section 5, 12, 12(1), 12(1)(c), 12(2), 12(2)(a)

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High Courts18 Aug 2023Dismissed

State Of NCT Of Delhi Vs Amarpal

Delhi High Court · (2023) 08 DEL CK 1489

Code of Criminal Procedure, 1973-Section 378 (III), 164IPC-Section 376POCSO Act, 2012-Section 6

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High Courts18 Aug 2023Dismissed

Ms D I C India Ltd Vs Mr Uday Chaudhary & Anr.

Delhi High Court · (2023) 08 DEL CK 1511

Industrial Disputes Act, 1947-Section 33A, 33, 33(1)

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High Courts18 Aug 2023Disposed Of

Saurabh Shukla Vs Niva Bupa Health Insurance Co. Ltd. & Ors.

Delhi High Court · (2023) 08 DEL CK 1542

Constitution of India-Articles 14, 19 and 21Rights of Persons with Disabilities Act, 2016-Sections 3, 25, 26 and 75Insurance Regulatory and Development Authority of India (Health Insurance) Regulations, 2016-Regulation 8, 8(b) and Regulation 8(c)

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High Courts18 Aug 2023Disposed Of