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Delhi High Court judgments

1,36,357 judgments · page 1,696 of 6,818

High Courts17 Aug 2023Disposed Of

M/s Unilec Engineers Ltd Vs Hpl Electric And Power Ltd

Delhi High Court · (2023) 08 DEL CK 1025

Constitution of India-Article 227Code of Civil Procedure, 1908-Order V Rule 1, VI Rule 15A, VI Rule 15A(1), VI Rule 15A(5), VI Rule 17, VIIICommercial Courts, Commercial Division and Commercial Appellate Division of the High Courts Act, 2015
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High Courts17 Aug 2023Dismissed

Electrosteel Castings Limited Vs Union Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 1057

Coal Mines (Special Provisions) Act, 2015-Section 3(1)(j), 3(1)(p), 8, 8(3), 8(4), 8(6), 8(7), 8(15), 10, 16, 16(1), 16(2), 23, 27, 27(1), 27(2), 27(3), 27(4)Coal Mines (Nationalisation) Act, 1973-Section 3(3)(a)(iii)Coal Mines (Special Provisions) Second Ordinance-Section 16
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High Courts17 Aug 2023Disposed Of

Bhaskar Khatnani Vs Narcotics Control Bureau

Delhi High Court · (2023) 08 DEL CK 1103

Code of Criminal Procedure, 1973-Section 439, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 21(c), 23, 29, 35, 37, 37(1)(b)(ii), 53, 66, 67Indian Evidence Act, 1872-Section 8, 25, 27, 65-B
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High Courts17 Aug 2023Disposed Of

Sachin Arora Vs State Govt. NCT Of Delhi

Delhi High Court · (2023) 08 DEL CK 1117

Code of Criminal Procedure, 1973-Section 439, 482, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 21/25, 42, 50, 50(1), 37, 37(1)(b)(ii), 21/29/27, 41, 42 and 43UAPA-Section 43-D(5)
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High Courts17 Aug 2023Disposed Of

Gaurav Mendiratta Vs Narcotics Control Bureau

Delhi High Court · (2023) 08 DEL CK 1107

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(c), 23(c), 29, 37, 37(1)(b)(ii), 67Constitution of India-Part III, Article 21
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High Courts17 Aug 2023Dismissed

Delhi Transport Corporation Vs Baleshwar

Delhi High Court · (2023) 08 DEL CK 1148

Delhi Road Transport Corporation (Amended) Act, 1971Delhi Transport Corporation (Conditions of Appointment and Service Rule 1952-Section 15(2)Industrial Disputes Act, 1947-Section 33(2)(b), 11A, 17-B
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