COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,698 of 6,818

High Courts17 Aug 2023Allowed

Salauddin & Ors. Vs The State & Anr.

Delhi High Court · (2023) 08 DEL CK 1643

Code of Criminal Procedure, 1973-Section 482, 164, 320Indian Penal Code-Section 376, 323, 341, 511, 34, 376(2)(f), 354, 354A, 354BPrevention of Corruption Act

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High Courts17 Aug 2023Dismissed

State GNCT Of Delhi Vs Deepak Malhotra & Anr

Delhi High Court · (2023) 08 DEL CK 1646

Cr.P.C-Section 397(1), 227, 228, 288, 173, 319IPC-Sections 376, 384, 417, 437A

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High Courts17 Aug 2023Dismissed

Babita Arya Vs State Of NCT Of Delhi

Delhi High Court · (2023) 08 DEL CK 1637

Code of Criminal Procedure, 1973-Section 438, 482Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120B

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High Courts17 Aug 2023Disposed Of

Siddharth Govindani Vs Leepakshi

Delhi High Court · (2023) 08 DEL CK 1681

Family Court Act, 1984-Section 19Guardianship & Wards Act, 1890-Section 12, 17CPC-Section 151

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High Courts17 Aug 2023Allowed

Nipun Singhal Vs Union Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 1696

Constitution of India-Article 226, 21Cr.P.C-Section 91Companies Act, 2013-Section 2(1)

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High Courts17 Aug 2023Allowed

M/s Cube Highways And Transportation Assets Advisor Private Limited Vs Assistant Commissioner CGST Division & Ors.

Delhi High Court · (2023) 08 DEL CK 1730

Companies Act, 2013Finance Act, 1994Central Goods and Services Tax Act, 2017-Section 54, 17(5), 107, 2(84)

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High Courts17 Aug 2023Allowed

Deepak Khandelwal Proprietor M/s Shri Shyam Metal Vs Commissioner Of CGST, Delhi West & Anr.

Delhi High Court · (2023) 08 DEL CK 1731

Central Goods and Services Tax Act, 2017-Section 67, 132, 74, 130, 122, 79, 83, 2(52), 2(101), 2(75)Customs Act, 1962-Section 105, 110Constitution of India-Article 226, 227

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High Courts17 Aug 2023Disposed Of

Commissioner Of Income Tax (International Taxation)-2 Vs Intelsat US LLC

Delhi High Court · (2023) 08 DEL CK 1809

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High Courts17 Aug 2023Dismissed

Babita Arya Vs State Of Nct Of Delhi

Delhi High Court · (2023) 08 DEL CK 0184

Code of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts17 Aug 2023Disposed Of

Salauddin And Others Vs State And Another

Delhi High Court · (2023) 08 DEL CK 0183

Code of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 354B, 376, 376(2)(f), 511

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High Courts17 Aug 2023Dismissed

State Gnct Of Delhi Vs Deepak Malhotra And Anr

Delhi High Court · (2023) 08 DEL CK 0182

Code of Criminal Procedure, 1973 — Section 173, 227, 228, 319, 397(1)Indian Penal Code, 1860 — Section 376, 384, 417, 437A

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High Courts17 Aug 2023Disposed Of

Sandeep Kumar Yadav Vs Gnct Of Delhi & Ors

Delhi High Court · (2023) 08 DEL CK 0181

Constitution of India, 1950 — Article 226, 227Delhi Police Act, 1978 — Section 21

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High Courts17 Aug 2023Disposed Of

Rajni Mogha & Anr Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2023) 08 DEL CK 0180

Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 427

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High Courts17 Aug 2023

Re-In The Matter Of Continental Textiles Mills Ltd. Vs ...

Delhi High Court · (2023) 08 DEL CK 0179

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High Courts17 Aug 2023Dismissed

Alka Vs Mukesh Sharma

Delhi High Court · (2023) 08 DEL CK 0169

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 34, 323, 406, 498A

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High Courts17 Aug 2023Disposed Of

Ruchika Rai Madan Vs Directorate Of Education & Ors

Delhi High Court · (2023) 08 DEL CK 0168

Delhi School Education Rules, 1973 — Rule 3(1)(i), 3(1)(iii), 118, 120, 123, 123(1)(a)(xvii)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Delhi Sikh Gurudwara Act, 1971 — Section 32, 33

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High Courts17 Aug 2023Allowed

National Insurance Co Ltd Vs Dhaneshwar Sharma & Ors

Delhi High Court · (2023) 08 DEL CK 0167

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High Courts17 Aug 2023Dismissed

Ram Kumar Vs New India Assurance Co. Ltd. & Anr.

Delhi High Court · (2023) 08 DEL CK 0166

Code of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149Code of Criminal Procedure, 1973 — Section 340

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High Courts17 Aug 2023Allowed

Deepak Khandelwal Proprietor M/S Shri Shyam Metal Vs Commissioner Of Cgst, Delhi West & Anr.

Delhi High Court · (2023) 08 DEL CK 0165

Constitution of India, 1950 — Article 226, 227Central Goods and Services Tax Act, 2017 — Section 2(52), 2(75), 2(101), 67, 67(1), 67(2), 67(3), 67(6), 67(7), 67(8), 67(11), 74, 79, 83, 105, 130, 130(1), 130(1)(i), 130(1)(ii), 130(1)(iii), 130(1)(iv), 132(1)Customs Act, 1962 — Section 110(1), 110(2), 110(3)

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High Courts17 Aug 2023Allowed

M/S Cube Highways And Transportation Assets Advisor Private Limited Vs Assistant Commissioner Cgst Division & Ors.

Delhi High Court · (2023) 08 DEL CK 0164

Place of Provision of Services Rules, 2012 — Rule 2(f)Central Goods and Services Tax Act, 2017 — Section 2(84), 17(5), 54, 107 Integrated Goods and Services Tax Act, 2017 — Section 2(6), 2(13), 8, 13(1), 13(2), 13(3), 13(3)(b), 13(4), 13(7), 13(7)(b), 13(8), 13(8)(b), 13(13)

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