High Courts21 Aug 2023Dismissed
Mufazzul Sheikh Vs State Of NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1669
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 489B/489C
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Delhi High Court judgments
1,36,357 judgments · page 1,692 of 6,818
High Courts21 Aug 2023Dismissed
Ramdev @ Aman Vs State
Delhi High Court · (2023) 08 DEL CK 1670
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 307, 506, 201, 120B, 34Arms Act, 1959-Sections 25, 27
High Courts21 Aug 2023Dismissed
Devender Damle Vs Chetna Verma & Anr.
Delhi High Court · (2023) 08 DEL CK 1672
Code of Criminal Procedure, 1973-Section 397, 313, 357(1)Negotiable Instruments Act, 1881-Section 20, 87, 118(a), 138, 139
High Courts21 Aug 2023Dismissed
Om Prakash Vs State
Delhi High Court · (2023) 08 DEL CK 1676
Code of Criminal Procedure, 1973-Section 482, 156(3), 107, 150, 151, 200
High Courts21 Aug 2023Dismissed
Ali Jaan Vs State NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1677
Code of Criminal Procedure, 1973-Section 397, 482Indian Penal Code, 1860-Sections 279, 338, 304AMotor Vehicles Act, 1988-Sections 115, 194
High Courts21 Aug 2023Disposed Of
Uma Gogia Vs Kiran Kumar
Delhi High Court · (2023) 08 DEL CK 1679
Code of Criminal Procedure, 1973-Section 397, 125Income Tax Act
High Courts21 Aug 2023Disposed Of
Sepco Electric Power Construction Corporation Vs M/s Power Mech Projects Limited
Delhi High Court · (2023) 08 DEL CK 1733
Arbitration and Conciliation Act, 1996-Section 9, 34, 34(2), 36, 36(1), 36(2), 36(3), 37Arbitration and Conciliation (Amendment) Act, 2015Arbitration and Conciliation (Amendment) Ordinance, 2015
High Courts21 Aug 2023Disposed Of
TPF Getinsa Euroestudios, SL In Association With Segmental Consulting & Infrastructure Advisory (P) Ltd Vs National Highways Authority Of India (NHAI) Ministry Of Road Transport & Highways, Govt. Of India
Delhi High Court · (2023) 08 DEL CK 1798
Arbitration and Conciliation Act, 1996-Section 9, 17, 12(1), Fourth Schedule
High Courts21 Aug 2023Disposed Of
Easyphotovolttech Pvt Ltd Vs Benara Bearings And Pistons Ltd.
Delhi High Court · (2023) 08 DEL CK 1801
Arbitration and Conciliation Act, 1996-Section 34
High Courts21 Aug 2023Dismissed
Suresh Chand Vs Management Of Ramjas Collage & Anr.
Delhi High Court · (2023) 08 DEL CK 1795
Constitution of India-Article 226, 14University Non-Teaching Employees (Terms & Conditions of Service) Rules of University of Delhi, 2013CCS (CCA) Rules-Clause 9
High Courts21 Aug 2023Disposed Of
Yves Saint Laurent Parfums S.A. Vs Vinod Asrani, Trading As M/s St Louis Inc
Delhi High Court · (2023) 08 DEL CK 1804
Trade Marks Act-Section 57
High Courts21 Aug 2023Disposed Of
Pele Khezhie Vs National Highways And Infrastructure Development Corporation Limited
Delhi High Court · (2023) 08 DEL CK 1812
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 9, 73, 62(3), 76, 77, 30, 12, 17
High Courts21 Aug 2023Dismissed
Nishkarsh Singh Patel Vs National Medical Commission & Ors
Delhi High Court · (2023) 08 DEL CK 0170
Constitution of India, 1950 — Article 21Indian Medical Council Act, 1956 — Section 33Bombay Lotteries and Prize Competitions Control and Tax Act, 1948 — Section 2(1)(d)
High Courts21 Aug 2023Disposed Of
Sameer Bajpai Vs Dr. Puneet Kumar Goel & Ors
Delhi High Court · (2023) 08 DEL CK 0159
Contempt of Courts Act, 1971 — Section 2(b), 16
High Courts21 Aug 2023Disposed Of
TPF Getinsa Euroestudios, SL In Association With Segmental Consulting & Infrastructure Advisory (P) Ltd Vs National Highways Authority Of India (NHAI) Ministry Of Road Transport & Highways, Govt. Of India
Delhi High Court · (2023) 08 DEL CK 0158
Arbitration and Conciliation Act, 1996 — Section 9, 12(1), 17
High Courts21 Aug 2023Disposed Of
Pioneer Corporation Vs Gulab Goel & Ors.
Delhi High Court · (2023) 08 DEL CK 0157
High Courts21 Aug 2023Allowed
M S CICO Technologies Limited Through Its Authorized Representative Mr. Sandeep Chatterjee Vs Ms Anita Agarwal Proprietor Of M/S Shri Mahadev Industries
Delhi High Court · (2023) 08 DEL CK 0156
High Courts21 Aug 2023Dismissed
Col Ashish Khanna Sm Retd Vs Delhi Gymkhana Club And Ors
Delhi High Court · (2023) 08 DEL CK 0150
Delhi High Court (Original Side) Rules, 2018 — Rule 3, 4, 5, 14, 16Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 10Commercial Courts Act, 2015 — Section 2(c), 16
High Courts21 Aug 2023Disposed Of
Jagat Ram Tanwar Vs State
Delhi High Court · (2023) 08 DEL CK 0149
Indian Penal Code, 1860 — Section 34, 308, 506
High Courts21 Aug 2023Disposed Of
Narender Kumar And Anr Vs Kanchan Batra
Delhi High Court · (2023) 08 DEL CK 0148
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 21 Rule 42