CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,35,366 judgments · page 1,460 of 6,769

High Courts12 Jan 2024Dismissed

Ravi Kapoor Vs State-Nct Of Delhi

Delhi High Court · (2024) 01 DEL CK 0082

Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 201, 302, 364, 394, 468, 471
Read judgment
High Courts12 Jan 2024Dismissed

Leishangthem I Loyangamba Vs State

Delhi High Court · (2024) 01 DEL CK 0081

Code of Criminal Procedure, 1973 — Section 167(2), 173(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 25, 29
Read judgment
High Courts12 Jan 2024Disposed Of

Mehtab Vs State (Govt.) Nct Of Delhi

Delhi High Court · (2024) 01 DEL CK 0080

Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Section 1197, 1200Code of Criminal Procedure, 1973 — Section 482
Read judgment
High Courts12 Jan 2024Disposed Of

Mukund Kumar Jha Vs Rita Jha

Delhi High Court · (2024) 01 DEL CK 0074

Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 5, Order 12 Rule 6Hindu Marriage Act, 1955 — Section 12(1)(c), 13(1)(ia)
Read judgment
High Courts12 Jan 2024Dismissed

Ranbir Singh Vs State

Delhi High Court · (2024) 01 DEL CK 0059

Code of Criminal Procedure, 1973 — Section 167(2), 173(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 25, 29
Read judgment