High Courts12 Jan 2024Allowed
Bharti Model School Vs Director Education GNCTD & Ors.
Delhi High Court · (2024) 01 DEL CK 3969
COURT ARCHIVE
Delhi High Court judgments
1,35,250 judgments · page 1,459 of 6,763
High Courts12 Jan 2024Allowed
Lalita Yadav Vs Mam Raj Yadav
Delhi High Court · (2024) 01 DEL CK 3968
Hindu Marriage Act, 1955-Section 9Protection of Women from Domestic Violence Act, 2005
High Courts12 Jan 2024Allowed
Ashok Kumar Vs Mithilesh Kumari
Delhi High Court · (2024) 01 DEL CK 3966
Code of Civil Procedure 1908 (CPC)-Section 24
High Courts12 Jan 2024Disposed Of
Citizens For Democracy Through Its Secretary Vs The Election Commission Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 4033
Constitution of India-Article 21, 243, 32
High Courts12 Jan 2024Dismissed
Jeevesh Sabharwal & Anr. Vs Maharaj Krishen Pandita
Delhi High Court · (2024) 01 DEL CK 4064
Code of Criminal Procedure, 1973-Section 91Negotiable Instruments Act, 1881-Sections 138, 141, 142Indian Evidence Act, 1872-Sections 123, 124
High Courts12 Jan 2024Disposed Of
Manju Vs Shivprasad
Delhi High Court · (2024) 01 DEL CK 4115
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Family Courts Act, 1984-Section 19
High Courts12 Jan 2024
Neeta Bhardwaj & Ors. Vs Kamlesh Sharma
Delhi High Court · (2024) 01 DEL CK 4121
High Courts12 Jan 2024Disposed Of
Vivek Aggarwal & Anr. Vs Mr Hemant Aggarwal & Ors.
Delhi High Court · (2024) 01 DEL CK 4119
Arbitration and Conciliation Act, 1996-Section 29A, 29A(1), 29A(4), 29A(5), 17, 21, 13Constitution of India-Article 227
High Courts12 Jan 2024Disposed Of
Rajesh Kumar Lalan Goswami Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 4147
Arms Act, 1959-Section 2(e), 3Arms Rules, 2016-Rule 42
High Courts12 Jan 2024Disposed Of
Mukund Kumar Jha Vs Rita Jha
Delhi High Court · (2024) 01 DEL CK 4143
Code of Civil Procedure, 1908-Order VIII Rule 5, XII Rule 6, Section 151Hindu Marriage Act, 1955-Section 12(1)(c), 13(1)(ia)
High Courts12 Jan 2024Allowed
Pramod Gupta Vs Cement Corporation Of India & Anr
Delhi High Court · (2024) 01 DEL CK 4141
Arbitration Act, 1940-Sections 8, 14, 17, 20, 30 and 31
High Courts12 Jan 2024Allowed
Sita Kumari Vs Employees State Insurance Corporation & Ors.
Delhi High Court · (2024) 01 DEL CK 4187
Constitution of India-Articles 226, 227
High Courts12 Jan 2024Disposed Of
Rajni Gupta Proprietor Of Gupta Sales Corporation Vs Principal Commissioner State GST & Anr.
Delhi High Court · (2024) 01 DEL CK 4209
Goods and Services Tax Act, 2017Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts12 Jan 2024Disposed Of
M/S Gold Plus Glass Industry Ltd. Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 4205
High Courts12 Jan 2024Dismissed
Ranbir Singh Vs State
Delhi High Court · (2024) 01 DEL CK 4266
Code of Criminal Procedure, 1973-Section 167(2), 439, 482, 173(2)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 25, 29
High Courts12 Jan 2024Dismissed
Leishangthem I Loyangamba Vs State
Delhi High Court · (2024) 01 DEL CK 4265
Code of Criminal Procedure, 1973-Section 167(2), 439, 482, 173(2)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 25, 29
High Courts12 Jan 2024Dismissed
Pradeep Kumar Yadav Vs The State NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4264
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c), 29, 50, 37, 19, 24, 27A
High Courts12 Jan 2024Disposed Of
Mehtab Vs State (Govt.) NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4261
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 302, 34, 392, 397, 394, 120-B
High Courts12 Jan 2024Disposed Of
Pawan Kumar Vs State Of NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4258
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 302
High Courts12 Jan 2024Disposed Of
Varun Wishwas Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4256
Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 376, 506Protection of Children from Sexual Offences Act, 2012-Section 6