High Courts15 Jan 2024Dismissed
Union Of India & Anr. Vs Sushil Kohli
Delhi High Court · (2024) 01 DEL CK 4196
Constitution of India-Articles 226, 227Fundamental Rules-Rule 22(I)(a)(1)
COURT ARCHIVE
Delhi High Court judgments
1,35,185 judgments · page 1,457 of 6,760
High Courts15 Jan 2024Disposed Of
Ram Prasad Vs Union Of India & Anr
Delhi High Court · (2024) 01 DEL CK 4189
Constitution of India-Article 226, 227CCS (CCA) Pension Act & Rules 1972
High Courts15 Jan 2024Dismissed
Union Of India & Ors. Vs Akhilesh Kumar Rastogi
Delhi High Court · (2024) 01 DEL CK 4188
Constitution of India-Articles 226 and 227Fundamental Rules-Rule 22(I)(a)(1)CCS(RP)Rules, 2016-Rule 13
High Courts15 Jan 2024Disposed Of
Yogendra Mittal Vs Central Bureau Of Investigation
Delhi High Court · (2024) 01 DEL CK 4183
Code of Criminal Procedure, 1973-Section 482, 164, 306, 161, 227, 228, 173, 91, 311, 207Prevention of Corruption Act, 1988-Section 3(1)(d), 7, 12, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(1)(d)(iii), 13(2), 19, 20Indian Evidence Act, 1872-Section 3, 24, 25, 26, 27, 30, 65B, 65B(4), 165
High Courts15 Jan 2024Disposed Of
Jeevan Kumar Vs Dy. Director Directorate Of Enforcement
Delhi High Court · (2024) 01 DEL CK 4207
Cr.P.C.-Section 482Prevention of Money Laundering Act, 2002-Section 3, 4Indian Penal Code, 1860-Sections 420, 326, 342, 417, 465, 473, 307, 506, 120B
High Courts15 Jan 2024Disposed Of
Sanjay Gupta Vs Prabhakant Directorate Of Enforcement Govt. Of India
Delhi High Court · (2024) 01 DEL CK 4244
Prevention of Money Laundering Act, 2002-Section 47, 4, 3Code of Criminal Procedure, 1973-Sections 397/401, 482Indian Penal Code, 1860-Section 420, 326/342/417/465/473/307/506/120B
High Courts15 Jan 2024Disposed Of
Rajiv Channa Vs Prabhakant, Directorate Of Enforcement
Delhi High Court · (2024) 01 DEL CK 4242
Code of Criminal Procedure, 1973-Section 397, 401Prevention of Money Laundering Act, 2002-Section 3, 4Indian Penal Code, 1860-Section 420, 326, 342, 417, 465, 473, 307, 506, 120B
High Courts15 Jan 2024Disposed Of
Rajiv Channa Vs Dy. Director, Directorate Of Enforcement
Delhi High Court · (2024) 01 DEL CK 4241
Code of Criminal Procedure, 1973-Section 482Prevention of Money Laundering Act, 2002-Section 3, 4Indian Penal Code, 1860-Section 420, 326, 342, 417, 465, 473, 307, 506, 120B
High Courts15 Jan 2024Disposed Of
Dr. Jeevan Kumar Vs Prabhakant
Delhi High Court · (2024) 01 DEL CK 4239
Code of Criminal Procedure, 1973-Section 397, 401Prevention of Money Laundering Act, 2002-Section 3, 4Indian Penal Code, 1860-Section 420, 326, 342, 417, 465, 473, 307, 506, 120B
High Courts15 Jan 2024Disposed Of
Raghuvinder Singh Vs Prabhakant
Delhi High Court · (2024) 01 DEL CK 4237
Code of Criminal Procedure, 1973-Section 397, 401Prevention of Money Laundering Act, 2002-Section 3, 4Indian Penal Code, 1860-Section 420, 326, 342, 417, 465, 473, 307, 506, 120B
High Courts15 Jan 2024Disposed Of
Volans Uptown LLC Vs Mahendra Jeshabhai Bambhaniya
Delhi High Court · (2024) 01 DEL CK 3636
Code of Civil Procedure, 1908-Order VIII Rule 10Commercial Courts Act, 2015Delhi High Court (Original Side) Rules, 2018-Rule 5 of Chapter XXIII
High Courts15 Jan 2024Disposed Of
N Ramaseshan Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3597
High Courts15 Jan 2024Allowed
Col Vinod Dahiya Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3592
All India Service Performance Appraisal Report (Rules), 2007
High Courts15 Jan 2024Disposed Of
Vandana Yadav & Anr. Vs Deepa
Delhi High Court · (2024) 01 DEL CK 3567
Code of Civil Procedure, 1908-Order VII Rule 11, XXXIX Rules 1 and 2, XXXVIII Rule 5Commercial Courts Act, 2015-Section 2(1)(c)
High Courts15 Jan 2024Dismissed
Hardev Kaur Jando & Anr. Vs M/s Upper Land Constructions Private Limited & Ors.
Delhi High Court · (2024) 01 DEL CK 3558
Commercial Courts Act, 2015Code of Civil Procedure, 1908-Order VIII Rule 1, 8 Rule 10
High Courts15 Jan 2024Disposed Of
Rohan Chetry & Ors. Vs Staff Selection Commission & Ors.
Delhi High Court · (2024) 01 DEL CK 3540
High Courts15 Jan 2024Disposed Of
Allied Blenders @ Distillers Private Limited Vs Hermes Distillery Private Limited
Delhi High Court · (2024) 01 DEL CK 0107
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 21, 134, 135Copyright Act, 1957 — Section 2(c)
High Courts15 Jan 2024Dismissed
Jodhian (Since Deceased Through Lrs) & Ors. Vs Methodist Church In India
Delhi High Court · (2024) 01 DEL CK 0106
Code of Civil Procedure, 1908 — Section 96, 100, Order 2 Rule 2
High Courts15 Jan 2024
Suraj Vs State (Nct Of Delhi)
Delhi High Court · (2024) 01 DEL CK 0105
Code of Criminal Procedure, 1973 — Section 161, 374(2), 428, 482Indian Penal Code, 1860 — Section 34, 302, 308, 379, 411Evidence Act, 1872 — Section 134, 154, 154(2)