COURT ARCHIVE

Delhi High Court judgments

1,35,250 judgments · page 1,458 of 6,763

High Courts15 Jan 2024

Bablu Mandal Vs State (Nct Of Delhi)

Delhi High Court · (2024) 01 DEL CK 0104

Code of Criminal Procedure, 1973 — Section 389, 482Indian Penal Code, 1860 — Section 34, 366, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 6

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High Courts15 Jan 2024

Sanjay @ Sanjeev @ Baba Vs State

Delhi High Court · (2024) 01 DEL CK 0103

Code of Criminal Procedure, 1973 — Section 389, 428Indian Penal Code, 1860 — Section 186, 307, 353Arms Act, 1959 — Section 25, 27

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High Courts15 Jan 2024Disposed Of

Mangal Krishna Vs National Medical Commission & Anr.

Delhi High Court · (2024) 01 DEL CK 0102

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High Courts15 Jan 2024Disposed Of

Ram Prasad Vs Union Of India & Anr

Delhi High Court · (2024) 01 DEL CK 0101

Constitution of India, 1950 — Article 226, 227

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High Courts15 Jan 2024Dismissed

Union Of India & Ors. Vs Akhilesh Kumar Rastogi

Delhi High Court · (2024) 01 DEL CK 0100

Constitution of India, 1950 — Article 226, 227

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High Courts15 Jan 2024Dismissed

Union Of India & Anr. Vs Sushil Kohli

Delhi High Court · (2024) 01 DEL CK 0099

Constitution of India, 1950 — Article 226, 227

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High Courts15 Jan 2024Disposed Of

Col Vinod Dahiya Vs Union Of India And Ors

Delhi High Court · (2024) 01 DEL CK 0098

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High Courts15 Jan 2024Disposed Of

N Ramaseshan Vs Union Of India And Ors

Delhi High Court · (2024) 01 DEL CK 0097

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High Courts15 Jan 2024Disposed Of

Pr. Commissioner Of Income Tax- 18 Vs M/S WIG Investment

Delhi High Court · (2024) 01 DEL CK 0062

Income Tax Act, 1961 — Section 2(22)(e), 143(3), 150, 150(1), 234A, 234B, 234C, 234D, 260A, 263, 271(1)(c), 271B

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High Courts15 Jan 2024Allowed

Oguljeren Hajyyeva Vs Commissioner Of Customs

Delhi High Court · (2024) 01 DEL CK 0061

Customs Act, 1962 — Section 102, 110, 113, 114, 125, 125(3)

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High Courts15 Jan 2024Dismissed

Anil Kumar Bharti Vs Indian Railways Catering And Tourism Corporation Limited

Delhi High Court · (2024) 01 DEL CK 0060

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High Courts12 Jan 2024Disposed Of

Lt Col Parampreet Singh Kochar Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 3726

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High Courts12 Jan 2024Disposed Of

Devender Kumar Bhandari Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 01 DEL CK 3767

Constitution of India, 1950-Article 226Indian Forest Act, 1927-Section 26

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High Courts12 Jan 2024Disposed Of

Rishi Arora & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 01 DEL CK 3899

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts12 Jan 2024Dismissed

M/s Mass Computers Private Limited Vs Mr. Arvind Kumar Tiwari

Delhi High Court · (2024) 01 DEL CK 3927

Constitution of India-Article 226, 227, 41, 43Industrial Disputes Act, 1947

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High Courts12 Jan 2024Dismissed

Asharfi Mehto & Anr. Vs Commissioner Under Employees Compansation Act 1923 & Anr.

Delhi High Court · (2024) 01 DEL CK 3926

Constitution of India-Article 226Employees Compensation Act, 1923-Section 4 (4), 22, 31

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High Courts12 Jan 2024Disposed Of

Z Vs Directorate Of Education & Ors.

Delhi High Court · (2024) 01 DEL CK 3979

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High Courts12 Jan 2024Disposed Of

Mst. Lakshya Through Natural Guardian Sh. Mahendra Kumar Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 01 DEL CK 3976

Right of Children to Free and Compulsory Education Act, 2009-Section 12(1)(a) and (b), 2Delhi School Education (Free Seats for Students belonging to Economically Weaker Sections and Disadvantage Group) Order, 2011-Clause 3(a)

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High Courts12 Jan 2024Dismissed

Chander Prakesh Gupta Vs Kamlesh Wadhwa & Ors.

Delhi High Court · (2024) 01 DEL CK 3974

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High Courts12 Jan 2024Dismissed

Poonam Sareen Vs MS Unlimited Resources & Ors

Delhi High Court · (2024) 01 DEL CK 3973

Code of Civil Procedure, 1908-Order XXI Rule 23, XXI, Section 51Limitation Act, 1963-Section 5, 14, 14(2)

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