High Courts16 Jan 2024Dismissed
Union Of India & Ors. Vs Ashok Kumar Aggarwal
Delhi High Court · (2024) 01 DEL CK 4225
Constitution of India-Articles 226 and 227
COURT ARCHIVE
Delhi High Court judgments
1,35,105 judgments · page 1,455 of 6,756
High Courts16 Jan 2024Dismissed
Ali Hussain Vs The State NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4235
Code of Criminal Procedure, 1973-Sections 374(2), 383, 313, 428IPC-Sections 394, 397, 411, 34
High Courts16 Jan 2024Disposed Of
Mrs Vinnu Goel Vs Deputy Commissioner Stamp Registration & Ors.
Delhi High Court · (2024) 01 DEL CK 3657
Indian Stamp Act, 1899-Sections 26, 29, 31, 33, 33(2)(b), 35, 40, 41, 56Arbitration and Conciliation Act, 1996-Sections 8, 16(1)(a)Code of Criminal Procedure, 1898-Chapters XII, XXXVI
High Courts16 Jan 2024Dismissed
M/S Gurprakash Enterprise & Ors. Vs Kailash Sewani & Anr.
Delhi High Court · (2024) 01 DEL CK 3625
Code of Civil Procedure, 1908-Order XII Rule 6, VII Rule 11, I Rule 10, XIIIA
High Courts16 Jan 2024Disposed Of
Delhi Tourism And Transportation Development Corporation Ltd (DTTDC) Vs Sunehari Bagh Construction Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 3624
Arbitration and Conciliation Act, 1996-Section 34, 20
High Courts16 Jan 2024Dismissed
M/s Avon Industries Vs M/s Masarsinsa Steels Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 3621
Code of Civil Procedure, 1908-Order XIIIACommercial Courts Act-Section 12A
High Courts16 Jan 2024Dismissed
Gantavya Gulati Vs Directorate Of Recruitment, Indian Coast Guard
Delhi High Court · (2024) 01 DEL CK 3596
High Courts16 Jan 2024Disposed Of
Deepak Kumar & Ors. Vs Sashastra Seema Bal & Anr.
Delhi High Court · (2024) 01 DEL CK 3594
High Courts16 Jan 2024Dismissed
Brijesh Kumar Singh Vs UOI & Ors.
Delhi High Court · (2024) 01 DEL CK 3589
High Courts16 Jan 2024Dismissed
Union Of India & Ors Vs Ashok Kumar Aggarwal
Delhi High Court · (2024) 01 DEL CK 0096
Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2024Dismissed
Gantavya Gulati Vs Directorate Of Recruitment, Indian Coast Guard
Delhi High Court · (2024) 01 DEL CK 0095
High Courts16 Jan 2024Dismissed
Deepak Kumar And Ors Vs Sashastra Seema Bal & Anr
Delhi High Court · (2024) 01 DEL CK 0094
High Courts16 Jan 2024
Delhi Metro Rail Corporation Ltd. Vs Paras
Delhi High Court · (2024) 01 DEL CK 0092
Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 17
High Courts16 Jan 2024Dismissed
Manoj Kumar Dwivedi And Ors. Vs Union Of India And Ors.
Delhi High Court · (2024) 01 DEL CK 0091
Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2024Disposed Of
Arun Kumar Mishra & Ors. Vs Union Of India And Ors.
Delhi High Court · (2024) 01 DEL CK 0090
Multi-State Co-operative Societies Act, 2002 — Section 43(2)
High Courts16 Jan 2024Disposed Of
Kunal Kashyap, Through Pairokar/ Guardian Vs State Of Nct Of Delhi
Delhi High Court · (2024) 01 DEL CK 0089
Code of Criminal Procedure, 1973 — Section 251, 482Probation of Offenders Act, 1958 — Section 4, 11Mental Healthcare Act, 2017 — Section 2(1)(d), 2(1)(o), 2(1)(s), 73(1), 105, 120
High Courts16 Jan 2024Disposed Of
Rohit Kumar Vs Raj Pal Singh And Ors
Delhi High Court · (2024) 01 DEL CK 0088
High Courts15 Jan 2024Disposed Of
Sarvjeet Singh Vs Pranay Sahay & Ors.
Delhi High Court · (2024) 01 DEL CK 3660
Contempt ActRecruitment Rules (RR)-2010
High Courts15 Jan 2024Dismissed
Nipun Malhotra Vs Sony Pictures Films India Private Limited & Ors.
Delhi High Court · (2024) 01 DEL CK 3671
Rights of Persons with Disabilities Act, 2016-Section 3(3)Cinematograph Act, 1952-Sections 3, 5, 5-A, 5A(1)(a), 5B(2)Constitution of India-Article 19(1), 19(1)(a)
High Courts15 Jan 2024Dismissed
Ashoka Marketing Limited & Anr. Vs Securities And Exchange Board Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3679
Letters Patent Act, 1865-Clause XConstitution of India-Article 226, 226(2), 227SEBI (Settlement Proceedings) Regulation, 2018-Regulation 28, 29