High Courts12 Jan 2024Disposed Of
Lalita Yadav Vs Mam Raj Yadav
Delhi High Court · (2024) 01 DEL CK 0055
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Delhi High Court judgments
1,35,366 judgments · page 1,461 of 6,769
High Courts11 Jan 2024Dismissed
Lovely Pal And Anr. Vs Honey Chandel Honi Pal & Ors.
Delhi High Court · (2024) 01 DEL CK 3676
Delhi High Court (Original Side) Rules 2018-Chapter II Rule 5
High Courts11 Jan 2024Dismissed
Rajesh Sharma Vs Govenment Boys Senior Secondary School No. 2
Delhi High Court · (2024) 01 DEL CK 3678
Letters Patent Act, 1865-Clause XDelhi High Court Act, 1966-Section 10Indian Penal Code, 1860-Sections 447, 34
High Courts11 Jan 2024Dismissed
Ex Rect Naresh Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3711
Constitution of India-Article 226Pension Regulations for the Army, 1961 (Part-I)-Rule 173Defence Service Regulation, Regulations for the Army, 1987 (Revised Edition) (Volume-II)-Para 595
High Courts11 Jan 2024Disposed Of
Satish Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3715
IRRM 2000-Para 511 (4) (ii)
High Courts11 Jan 2024Dismissed
Hitesh Saini Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3721
High Courts11 Jan 2024Disposed Of
Insp/Gd Ankit Kumar Tyagi Vs Director General ITBP
Delhi High Court · (2024) 01 DEL CK 3723
High Courts11 Jan 2024Disposed Of
Karuna Nidhan Vs Rajiv Gauba & Ors.
Delhi High Court · (2024) 01 DEL CK 3734
High Courts11 Jan 2024Disposed Of
Varinder Kaur Vs Jasvinder Kaur Bhatia & Ors.
Delhi High Court · (2024) 01 DEL CK 3739
Delhi School Education Act and Rules 1973-Section 10Contempt of Courts Act, 1971-Section 2(b)Constitution of India
High Courts11 Jan 2024Disposed Of
Janki Prasad Vs Sanjeev Khirwar (Principal Secretary) State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 01 DEL CK 3750
High Courts11 Jan 2024Disposed Of
Pankaj Plastic Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2024) 01 DEL CK 3852
Central Goods and Services Tax Act, 2017-Section 39, 29(2)
High Courts11 Jan 2024
Twenty Five South Realty Ltd Vs DLF Limited & Ors.
Delhi High Court · (2024) 01 DEL CK 3883
Arbitration and Conciliation Act, 1996-Section 9
High Courts11 Jan 2024
Thakar Dass Bhatia Vs Suresh Kumar Bhatia & Ors.
Delhi High Court · (2024) 01 DEL CK 3884
Civil Procedure Code, 1908-Order XXXIX Rule 1 & 2Indian Partnership Act, 1932-Section 14
High Courts11 Jan 2024Dismissed
Shri Nirankar Vs Shri Pawansut & Anr.
Delhi High Court · (2024) 01 DEL CK 3939
Code of Civil Procedure, 1908-Section 100The Prohibition of Benami Property Transactions Act, 1988-Section 4
High Courts11 Jan 2024Disposed Of
Dr. Yogesh Yadav Vs National Board Of Examinations In Medical Sciences (NBEMS) & Ors.
Delhi High Court · (2024) 01 DEL CK 3981
High Courts11 Jan 2024Dismissed
Rishita Shukla Vs Daulatram College & Ors.
Delhi High Court · (2024) 01 DEL CK 3980
High Courts11 Jan 2024Allowed
Kiran Verma & Ors. Vs The State & Anr.
Delhi High Court · (2024) 01 DEL CK 4049
Cr.P.C.-Section 482, 161IPC-Sections 498A, 406, 506, 509, 34, 313
High Courts11 Jan 2024Dismissed
Ombir Vs Ayush Goel
Delhi High Court · (2024) 01 DEL CK 4047
Cr.P.C.-Section 378(1) and (4)Negotiable Instrument Act-Section 138, 139
High Courts11 Jan 2024Dismissed
Vipul Jain Vs State Through Govt Of (NCT) Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4065
Code of Criminal Procedure, 1973-Section 438Indian Penal Code-Sections 420, 467, 468, 471, 506, 34
High Courts11 Jan 2024Disposed Of
Preeti Anand Vs State (NCT Of Delhi)
Delhi High Court · (2024) 01 DEL CK 4062
Code of Criminal Procedure Code, 1973-Section 438Indian Penal Code, 1860-Sections 420, 468, 471, 120B, 467Indian Evidence Act, 1872-Section 27