High Courts10 Jan 2024Dismissed
The Pr. Commissioner Of Income Tax -6 Vs Nirja Publishers & Printers Pvt. Ltd.
Delhi High Court · (2024) 01 DEL CK 3809
Income Tax Act, 1961-Section 260A, 80IC, 194H, 40(a)(ia), 143(1), 143(2)
COURT ARCHIVE
Delhi High Court judgments
1,35,436 judgments · page 1,463 of 6,772
High Courts10 Jan 2024Disposed Of
M/S Bernina International Pvt.Ltd Vs M/S Piccadily Hotels Pvt.Ltd
Delhi High Court · (2024) 01 DEL CK 3819
Companies Act, 1956-Sections 433, 433(e), 434, 434(1)(a), 439, 10E(1), 485(1)Companies Act, 2013-Section 434, 290, Chapter XXInsolvency and Bankruptcy Code, 2016
High Courts10 Jan 2024Dismissed
Jagjit Singh Bhatia Vs Roop Rani Mehra
Delhi High Court · (2024) 01 DEL CK 3818
Delhi Rent Control Act, 1958-Section 25-B(8), 25-B(4), 25-B(5), 14(1)(e), 25-B, 14-A, 14-B, 14-C, 14-D, 25-B(6), 25-B(7), 19, 14(7), Chapter III-A
High Courts10 Jan 2024Dismissed
Harender Singh (Hawaldar) Vs Kavit Kumar
Delhi High Court · (2024) 01 DEL CK 3816
Code of Civil Procedure, 1908-Section 115, Order XXXVII Rule 4, V Rule 15, XXI Rule 106
High Courts10 Jan 2024Dismissed
Dr. R.L. Sharma & Anr. Vs The Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3870
Constitution of India, 1950-Article 226ARS Rules, 1975-Rule 19, 21RTI Act
High Courts10 Jan 2024Dismissed
Mohit Kumar Sharma Vs Technology Development Board
Delhi High Court · (2024) 01 DEL CK 3881
High Courts10 Jan 2024Dismissed
AGV Fenestration Pvt. Ltd. Vs M/s. Delmen Nets
Delhi High Court · (2024) 01 DEL CK 3946
Code of Civil Procedure, 1908-Section 100, Order XLI Rule 3A(2)
High Courts10 Jan 2024Allowed
Rajat Joon Vs Central Board Of Secondary Education & Anr.
Delhi High Court · (2024) 01 DEL CK 3938
CPC-Order XXIII Rule 3
High Courts10 Jan 2024Disposed Of
The Indian School Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 3978
High Courts10 Jan 2024Allowed
Shri Mahesh Talreja Vs Radha Savitri Sindhi Dharamshala Charitabletrust & Ors.
Delhi High Court · (2024) 01 DEL CK 3977
High Courts10 Jan 2024Dismissed
Jaspreet Singh Vs Govt. Of NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4042
Constitution of India-Article 227Cr.P.C-Section 482Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts10 Jan 2024Dismissed
Mohd. Aijaz & Ors. Vs Nasir Usman & Ors.
Delhi High Court · (2024) 01 DEL CK 4074
CPC-Order IX Rule 13, Section 151, 96, 96(2)
High Courts10 Jan 2024
Rooma Bhutani Vs Sanjeev Sapra & Ors.
Delhi High Court · (2024) 01 DEL CK 4114
Code of Civil Procedure, 1908-Order 1 Rule 10(2)
High Courts10 Jan 2024Disposed Of
M/S Opuskart Enterprises & Ors. Vs Kaushal Kishore Tyagi
Delhi High Court · (2024) 01 DEL CK 4127
Arbitration and Conciliation Act, 1996-Section 11(6), 7, 7(4)(b), fourth scheduleIndian Arbitration Act, 1940Indian Stamp Act, 1899
High Courts10 Jan 2024Dismissed
Allied-Dynamic Joint Venture Vs IRCON International Ltd, Delhi
Delhi High Court · (2024) 01 DEL CK 4126
Arbitration and Conciliation Act, 1996-Section 34, 21, 12(5) read with Seventh Schedule, 31, 4, 34(1)Arbitration and Conciliation (Amendment) Act, 2015
High Courts10 Jan 2024Disposed Of
Mr Gajendra Mishra Vs Pokhrama Foundation & Anr.
Delhi High Court · (2024) 01 DEL CK 4125
Arbitration and Conciliation Act, 1996-Section 11(6)
High Courts10 Jan 2024Disposed Of
Soma Enterprise Ltd. Vs Enviro Geosynthetics Pvt. Ltd.
Delhi High Court · (2024) 01 DEL CK 4124
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(3), proviso to Section 34Limitation Act-Section 14
High Courts10 Jan 2024Disposed Of
Louis Dreyfus Company India Pvt Ltd Vs Nutrilite Agro Products Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 4123
Delhi High Court (Original Side) Rules, 2018-Rules 4 & 5, 7, 15
High Courts10 Jan 2024Dismissed
Ravi @ Ravinder Vs The State (Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 01 DEL CK 4179
Cr.P.C.-Section 439, 164, 161IPC-Section 376, 506, 384, 34POCSO Act-Section 4, 6
High Courts10 Jan 2024Allowed
Sahil Vs State Govt Of NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4177
Cr.P.C.-Section 439IPC-Sections 364, 365, 302, 201, 34