High Courts10 Jan 2024Dismissed

Shiv Prakash Vs Mool Chand & Ors

Delhi High Court · (2024) 01 DEL CK 0072

Limitation Act, 1963 — Article 58Code of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 6
High Courts09 Jan 2024Dismissed

State (GNCT Of Delhi) Vs Netrapal Singh & Ors.

Delhi High Court · (2024) 01 DEL CK 3780

Code of Criminal Procedure, 1973-Section 378(1), 378, 384, 417Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(1)(d)(i) and (ii), 13(2), 20, 13(1)(2)Indian Evidence Act-Section 62, 65, 65B, 65B(2), 65(4), 59 and 65A