CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,35,517 judgments · page 1,467 of 6,776

High Courts09 Jan 2024Disposed Of

Arif Khan Vs The State & Anr.

Delhi High Court · (2024) 01 DEL CK 4260

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 363, 366, 376
Read judgment
High Courts09 Jan 2024Partly Allowed

PepsiCo India Holdings Pvt Ltd Vs Kavitha Kuruganti

Delhi High Court · (2024) 01 DEL CK 3633

Protection of Plant Varieties and Farmers’ Rights Act, 2001-Section 2(j), 8(2)(a), 14, 15, 15(2), 15(3)(a), 15(3)(a)(ii), 15(3)(b), 15(3)(c), 15(3)(d), 16, 16(1)(a), 16(1)(b), 16(1)(c), 16(1)(d), 16(1)(e), 18, 18(1), 18(1)(h), 18(3), 20, 20(1), 20(2), Proviso to Section 20(2), 21, 23(8), 24(6), 24(6)(ii), 24(6)(iii), 28, 28(1), Proviso to Section 28(1), 28(2), 28(3), 28(4), 28(5), 28(6), 28(8), 28(9), 28(10), 28(11), 29(2), 34(a), 34(b), 34(c), 34(d), 34(e), 34(f), 34(g), 34(h), 39, 39(1)(i), 39(1)(ii), 39(1)(iv), 39(2), 47, 56Protection of Plant Varieties and Farmers' Rights Rules, 2003-Rule 22(2)(a), 22(2A), 27, 27(2)Protection of Plant Varieties and Farmers’ Rights Regulations, 2006
Read judgment
High Courts09 Jan 2024Allowed

Novartis AG Vs Natco Pharma Limited & Anr.

Delhi High Court · (2024) 01 DEL CK 3611

Patents Act, 1970-Sections 8, 11A, 11B, 12, 13, 14, 15, 16, 17, 18, 19, 20, 25(1), 25(2), 25(3), 25(4), 27, 28, 43(1), 43(2), 45, 51, 53, 54, 57(1), 57(2), 57(3), 59, 60, 61, 63, 64, 66, 69(3), 78, 84(1)-(5), 85, 88, 91, 92, 94, 117A, 117A(2)Code of Civil ProcedurePatents Rules, 2003-Rules 24, 24B, 28, 28A, 55(1), 55(1-A), 55(2), 55(3), 55(4), 55(5), 55(6), 81, 82, Entry 20 of Table I of the First Schedule
Read judgment
High Courts09 Jan 2024Disposed Of

Radexpo AG Vs Jayna Time Indus. Ltd.

Delhi High Court · (2024) 01 DEL CK 0033

Companies Act, 1956 — Section 333, 334, 433(1)(e), 433(t), 434, 450Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22
Read judgment