High Courts09 Jan 2024Disposed Of
Suresh Shah Vs Sarita Gupta
Delhi High Court · (2024) 01 DEL CK 0029
Specific Relief Act, 1963 — Section 16, 16(c), 20, 21, 22, 23
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,468 of 6,778
High Courts09 Jan 2024Dismissed
Payal Sethi Vs Rohit Sethi
Delhi High Court · (2024) 01 DEL CK 0028
Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 11, 13(1)(ia), 28Indian Penal Code, 1860 — Section 34, 120B, 323, 379, 406, 495, 498A, 506
High Courts08 Jan 2024Disposed Of
Kaum Faqeer Shah Vs Ministry Of Labour And Employment & Ors.
Delhi High Court · (2024) 01 DEL CK 3673
Bonded Labour System (Abolition) Act, 1976-Section 21Minimum Wages Act, 1948Payment of Wages Act, 1936
High Courts08 Jan 2024Disposed Of
Sh. Satyam Bhadoriya Vs Union Of India Through Its Secretary Ministry Of Personnel, Public Grievances And Pensions & Ors.
Delhi High Court · (2024) 01 DEL CK 3709
High Courts08 Jan 2024Disposed Of
Chander Shekhar Mishra Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3710
High Courts08 Jan 2024Disposed Of
Keshav Dutt Upreti Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3712
High Courts08 Jan 2024Disposed Of
Rani @ Manju Vs State (Govt.) Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 3753
IPC-Sections 343, 364A, 365, 120BDelhi Prison Rules, 2018-Rules 1199, 1200, 1220 to 1225Delhi Prisons Act, 2000-Section 71
High Courts08 Jan 2024Disposed Of
Neeraj Singal Vs Directorate Of Enforcement
Delhi High Court · (2024) 01 DEL CK 3754
Code of Criminal Procedure, 1973-Section 41, 41A, 41A(3), 167Insolvency and Bankruptcy Code, 2016Companies Act, 2013-Section 212(1)(c), 447
High Courts08 Jan 2024
Kuldeep Sirohi Vs Bureau Of Indian Standards
Delhi High Court · (2024) 01 DEL CK 3738
Constitution of India-Article 226
High Courts08 Jan 2024Disposed Of
Income Tax Office Vs Anil Tuteja & Ors.
Delhi High Court · (2024) 01 DEL CK 3737
Code of Criminal Procedure, 1973-Section 482, 200, proviso (a) of Section 200, 178, 178(c), 179, 190(1), 170, 173, 397, 164, 191, 201, Chapter XIV, 218, 219, 220, 221, 223, 2(n), 399, 401, sub-sections (2), (3), (4) and (5) of Section 401, 177 to 189, Chapter XIII, 177, 187, 239, 197, 202, 203, 204, Chapter XVIIncome Tax Act, 1961-Section 276C(1), 276C, 277, 278, 278B, 278E, 131(1A), 127, 280B, Chapter XXI, Chapter XXIIIndian Penal Code, 1860-Section 120A, 120B, 191, 199, 200, 204
High Courts08 Jan 2024Disposed Of
Krishna Sharma Vs Govt. Of NCT Of Delhi & Ors
Delhi High Court · (2024) 01 DEL CK 3744
Constitution of India-Article 226Indian Forest Act, 1927-Section 26CPC-Section 151
High Courts08 Jan 2024Allowed
Deepak Kumar Sony Vs State (NCT Of Delhi)
Delhi High Court · (2024) 01 DEL CK 3776
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 406, 419, 420, 468, 471, 467, 120-B
High Courts08 Jan 2024Dismissed
Haryana Pesticides Manufactures Association Vs Assistant Controller Of Patents And Designs & Anr.
Delhi High Court · (2024) 01 DEL CK 3787
Patents Act, 1970-Section 25(1), 57Patent Rules, 2003-Rule 5, 5(2), 6(2), 8(2), 81(1), 81(2)Constitution of India-Article 226
High Courts08 Jan 2024Allowed
Union Of India & Ors. Vs Suneel Kumar
Delhi High Court · (2024) 01 DEL CK 3814
Civil Procedure Code-Section 151Constitution of India-Article 14
High Courts08 Jan 2024Dismissed
Principal Commissioner Of Income Tax 4 Vs M/s Mohak Real Estate Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 3811
Income Tax Act-Section 260A, 143(3), 263, 263(1), 37, 57, 142(1)
High Courts08 Jan 2024Dismissed
Golden Assets Holdings Pvt Ltd & Ors. Vs Sanjay Gupta & Anr.
Delhi High Court · (2024) 01 DEL CK 3822
Code of Civil Procedure, 1908-Order XLIII Rule 1, VII Rule 11, XXXIX Rules 1 and 2
High Courts08 Jan 2024
Afzal Khan Vs Golf Technologies Pvt. Ltd.
Delhi High Court · (2024) 01 DEL CK 3820
Companies Act, 1956-Section 433(e) and (f), 434(1), 439, 449 and 450, 10E(1), 485(1)Companies Act, 2013-Section 434, Chapter XX, 290Companies (Court) Rules, 1959-Rule 26
High Courts08 Jan 2024Dismissed
Shri Veerendra Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3854
Customs Act, 1962-Section 129 DD, 110, 108, 112, 77, 79, 111(d), (i), (I) & (m)Foreign Trade (D&R) Act, 1992-Section (7)
High Courts08 Jan 2024Dismissed
M/S Jagdamba Sales Corporation Vs State (GNCT Of Delhi) & Ors.
Delhi High Court · (2024) 01 DEL CK 3842
High Courts08 Jan 2024Allowed
Shree Balaji Transport Vs The Commissioner Of Central Tax Appeals –I & Anr.
Delhi High Court · (2024) 01 DEL CK 3839
Central Goods and Services Tax Act, 2017-Section 39, 29(2)