High Courts11 Jan 2024Dismissed
DSSSB Vs Tanisha Ansari & Anr.
Delhi High Court · (2024) 01 DEL CK 4193
Constitution of India-Articles 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,35,436 judgments · page 1,462 of 6,772
High Courts11 Jan 2024
Union Of India & Ors. Vs Anil Kumar Sharma & Ors.
Delhi High Court · (2024) 01 DEL CK 4186
Constitution of India-Articles 226
High Courts11 Jan 2024Allowed
Amit Aggarwal Vs Directorate Of Enforcement
Delhi High Court · (2024) 01 DEL CK 4208
Code of Criminal Procedure, 1973-Sections 437, 438, 439Prevention of Money Laundering Act, 2002-Sections 2(1)(u), 2(1)(v), 2(1)(w), 2(1)(y), 3, 4, 17(1), 17(2), 17(4), 20(1)(y), 44, 45, 45(1), 50, 50(2), 50(3), 65, 71Indian Penal Code, 1860-Sections 420, 438, 467, 468, 471, 120B
High Courts11 Jan 2024Disposed Of
Hari Om Metals Vs The Commissioner Of Central Goods And Services Tax & Anr.
Delhi High Court · (2024) 01 DEL CK 4206
Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts11 Jan 2024Disposed Of
Akash Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4243
Cr.P.C.-Section 439, 161, 164IPC-Section 363
High Courts11 Jan 2024Disposed Of
Neeraj Bhatt Vs State NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4257
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 363, 376(2)
High Courts11 Jan 2024Disposed Of
Union Of India & Anr. Vs Mithlesh Tyagi
Delhi High Court · (2024) 01 DEL CK 3605
Recruitment Rule, 1979Central Civil Services (Pension) Rules, 1972-Rules 13 & 14
High Courts11 Jan 2024Disposed Of
Suman Kumar Verma Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3600
High Courts11 Jan 2024Disposed Of
Sgt Rajeev Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3599
High Courts11 Jan 2024
Kiran Vs Virender Kumar Jain
Delhi High Court · (2024) 01 DEL CK 3554
Code of Civil Procedure, 1908-Section 96, Order XII Rule 6, 8 Rule 5, 8 Rule 10, 5 Rule 8, 41 Rule 31Code of Civil Procedure (Amendment) Act, 1976Delhi Rent Control Act, 1958-Section 50
High Courts11 Jan 2024Disposed Of
Sunil Kumar Vs The Principal District Judge And Sessions Judge Hq
Delhi High Court · (2024) 01 DEL CK 3545
High Courts11 Jan 2024Disposed Of
Dr. Yogesh Yadav Vs National Board Of Examinations In Medical Sciences (NBEMS) & Ors
Delhi High Court · (2024) 01 DEL CK 0054
High Courts10 Jan 2024Allowed
Santosh Bhasin Vs Umari Malhotra Decd Thr Lrs & Ors.
Delhi High Court · (2024) 01 DEL CK 4305
Code of Civil Procedure 1908-Section 96, Order XLI Rule 1, XLI Rule 22Indian Succession Act, 1925-Section 30, 187, 188, 90Hindu Succession Act 1956-Section 30
High Courts10 Jan 2024Dismissed
M/S Steamgen And Control System & Anr. Vs Canara Bank Through Its Branch Manager
Delhi High Court · (2024) 01 DEL CK 3664
Code of Civil Procedure, 1908-Order IX Rule 13
High Courts10 Jan 2024Dismissed
Siddharth Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3713
Constitution of India-Article 226
High Courts10 Jan 2024
969623L Sgt Bajinder Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3717
High Courts10 Jan 2024
No 948664S Sergeant Kundan Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3719
High Courts10 Jan 2024Disposed Of
Sukhbir Singh Vs Consolidation Officer (C.O) & Anr
Delhi High Court · (2024) 01 DEL CK 3766
East Punjab Holdings (Consolidation & Prevention of Fragmentation) Act, 1948-Section 21 (1)
High Courts10 Jan 2024Disposed Of
Vijyant Agarwal Vs Netaji Subhas University Of Technology & Ors.
Delhi High Court · (2024) 01 DEL CK 3748
Constitution of India, 1950-Article 226
High Courts10 Jan 2024Allowed
Taimoor Khan @ Bhola @ Tamoor Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3812
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3 (1), 9 (f), 2 (e)NDPS Act, 1985-Section 8, 21, 29, 61, 85, ScheduleNational Security Act