High Courts11 May 2026Dismissed
Arti Srivastava Vs Assistant Controller Of Patents
Delhi High Court · (2026) 05 DEL CK 0612
Patents Act, 1970- Section 2(1)(ja), 10, 10(4), 10(4)(a), 10(4)(b), 10(5)
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 161 of 363
High Courts11 May 2026Disposed Of
M/s Sapphire Media Limited Vs NBCC Services Limited
Delhi High Court · (2026) 05 DEL CK 0139
High Courts11 May 2026Disposed Of
Rakesh Bansal And Ors Vs Union Of India And Ors
Delhi High Court · (2026) 05 DEL CK 0138
Constitution of India, 1950- Article 21, 32, 136, 142, 226Delhi Urban Shelter Improvement Board Act, 2010- Section 2(f)Bombay Municipal Corporation Act, 1888- Section 312(1), 313(1)(a), 314
High Courts11 May 2026Disposed Of
Khushnuma Khan & Ors Vs Union Of India Through Its Secretary Ministry Of Housing And Urban Affairs & Ors.
Delhi High Court · (2026) 05 DEL CK 0137
Constitution of India, 1950- Article 21, 32, 136, 142, 226Delhi Urban Shelter Improvement Board Act, 2010- Section 2(f)Bombay Municipal Corporation Act, 1888- Section 312(1), 313(1)(a), 314
High Courts11 May 2026Dismissed
Rajeshwar Dayal Aggarwal Vs M/s Enicar Machine (India)
Delhi High Court · (2026) 05 DEL CK 0136
Constitution of India, 1950- Article 226Industrial Disputes Act, 1947- Section 2(a), 2(s), 17(2)
High Courts11 May 2026Dismissed
Sterlite Technologies Ltd Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2026) 05 DEL CK 0135
Arbitration and Conciliation Act, 1996- Section 21, 28(3), 34, 34(2), 34(2A), 34(3)
High Courts08 May 2026
Dhanpat & Anr. Vs Financial Commissioner & Ors.
Delhi High Court · (2026) 05 DEL CK 2250
Constitution of India-Article 226, 227Delhi Land Revenue Act, 1954-Section 66Delhi Land Reforms Act, 1954-Section 50, 51, 52, 53
High Courts08 May 2026
Col Jamshaid Akhtar (Retd.) Vs General Manager (HR) Engineering Projects (India) Atd. & Ors.
Delhi High Court · (2026) 05 DEL CK 2251
Contempt of Courts Act, 1971-Section 20
High Courts08 May 2026
Roshni & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2542
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts08 May 2026
Commissioner Of Police & Ors. Vs Somnath
Delhi High Court · (2026) 05 DEL CK 2531
High Courts08 May 2026
Union Of India & Ors. Vs Prasanta Mondal
Delhi High Court · (2026) 05 DEL CK 2533
High Courts08 May 2026
Mukesh Gupta & Ors. Vs Delhi Development Authority
Delhi High Court · (2026) 05 DEL CK 2535
High Courts08 May 2026Partly Allowed
Parveen Kumar Vs State (GNCT Of Delhi) & Anr.
Delhi High Court · 2025 INSC 934
Code of Criminal Procedure, 1973-Section 374(2), 383, 207, 216, 313(1)(b), 232, 161, 164, 162(1), 162Indian Penal Code, 1860-Section 363, 342, 324, 377, 506(II), 323, 506Protection of Children from Sexual Offences Act, 2012-Section 6, 4, 29, 3, 5, 5(l), 5(n)
High Courts08 May 2026Allowed
Sauraj Singh Vs M/s Indian Airlines Ltd & Anr
Delhi High Court · 2024 INSC 425
Constitution of India-Article 226, 227, 12, 136Industrial Disputes Act, 1947-Section 25-F, 25-B, 17(2), 17-A, 2(oo), 25-GAct 49 of 1984
High Courts08 May 2026
National Institute Of Electronics And Information Technology (NIELIT) & Ors. Vs Raj Kumar Tripathi & Ors.
Delhi High Court · (2026) 05 DEL CK 2637
High Courts08 May 2026
Dharamvir Nanda Vs Ranbir Nanda (Deceased) Thr LR Sanjeev Nanda
Delhi High Court · (2026) 05 DEL CK 2171
Constitution of India-Article 227
High Courts08 May 2026
Pawan Chopra Vs Aria Muni
Delhi High Court · (2026) 05 DEL CK 2170
Code of Civil Procedure, 1908-Section 151, Order VII Rule 11Constitution of India-Article 227
High Courts08 May 2026
Garuda Construction And Engineers Pvt. Ltd. Vs Dinesh Khanna
Delhi High Court · (2026) 05 DEL CK 2169
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151
High Courts08 May 2026
DAV College Trust and Managing Society & Anr. Vs Delhi Development Authority & Anr.
Delhi High Court · (2026) 05 DEL CK 2139
Constitution of India-Article 227
High Courts08 May 2026
Dinku Kakkar Vs Rajpal
Delhi High Court · (2026) 05 DEL CK 2168
Constitution of India-Article 227