High Courts08 May 2026Disposed Of
Rakesh Sharma Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1833
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 163 of 363
High Courts08 May 2026Dismissed
Jai Nath Yadav & Anr. Vs Somnath Yadav @ Shobh Nath Yadav & Anr.
Delhi High Court · (2026) 05 DEL CK 1897
Code of Civil Procedure, 1908-Section 114, order XLVII Rule 1, 151
High Courts08 May 2026Disposed Of
Ritik Kumar Vs R.H. Agro Overseas
Delhi High Court · (2026) 05 DEL CK 1898
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 1 and 2
High Courts08 May 2026Partly Allowed
Falak Naaz & Ors. Vs Raj Kumar Saraswat
Delhi High Court · (2026) 05 DEL CK 1899
Commercial Courts Act, 2015-Section 13, 2 (1) (c), 12ACode of Civil Procedure, 1908-Order XLI Rule 1, Section 151Indian Evidence Act-Section 65B
High Courts08 May 2026Disposed Of
Rajat Arora Vs Shri Ashwani Kumar Municipal Corporation Of Delhi Through Commissioner & Ors.
Delhi High Court · (2026) 05 DEL CK 1747
High Courts08 May 2026Disposed Of
Workmen Represented By Delhi Offices And Establishment Employees Union Vs Management Of Air India (Formerly Known As Indian Airlines Ltd.)
Delhi High Court · (2026) 05 DEL CK 0133
Constitution of India, 1950- Article 12, 136, 226, 227Industrial Disputes Act, 1947- Section 2(oo), 17A(1), 17(2), 25B, 25F, 25G
High Courts08 May 2026Disposed Of
Workmen Represented By Delhi Offices And Establishment Employees Union Through Its President Vs Management Of Air India (Formerly Known As Indian Airlines Limited)
Delhi High Court · (2026) 05 DEL CK 0132
Constitution of India, 1950- Article 12, 136, 226, 227Industrial Disputes Act, 1947- Section 2(oo), 17A(1), 17(2), 25B, 25F, 25G
High Courts08 May 2026Disposed Of
Workmen Represented By Delhi Offices And Establishment Employees Union Vs Management Of Air India
Delhi High Court · (2026) 05 DEL CK 0131
Constitution of India, 1950- Article 12, 136, 226, 227Industrial Disputes Act, 1947- Section 2(oo), 17A(1), 17(2), 25B, 25F, 25G
High Courts08 May 2026Disposed Of
Sauraj Singh Vs M/s Indian Airlines Ltd And Anr
Delhi High Court · (2026) 05 DEL CK 0130
Constitution of India, 1950- Article 12, 136, 226, 227Industrial Disputes Act, 1947- Section 2(oo), 17A(1), 17(2), 25B, 25F, 25G
High Courts08 May 2026Disposed Of
Fateh Education Consulting Private Limited Vs Assistant Commissioner, Cgst Division, Wazirpur & Anr
Delhi High Court · (2026) 05 DEL CK 0129
Constitution of India, 1950- Article 226Central Goods and Services Tax Act, 2017- Section 54.Integrated Goods and Services Tax Act, 2017- Section 2(13), 5
High Courts08 May 2026Allowed
Roshni & Ors Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0128
Railway Claims Tribunal Act, 1987Railways Act, 1989- Section 123(c), 124A
High Courts08 May 2026Allowed
Lakshami Bai Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0127
Railway Claims Tribunal Act, 1987Railways Act, 1989- Section 123(c), 124A
High Courts08 May 2026Dismissed
Dhanpat & Aflatoon Thr.Satbir Vs Financial Commissioner & Ors.
Delhi High Court · (2026) 05 DEL CK 0126
Constitution of India, 1950- Article 226, 227Delhi Land Revenue Act, 1954- Section 50, 51, 53, 66
High Courts08 May 2026Disposed Of
Garuda Construction And Engineers Pvt. Ltd. Vs Dinesh Khanna
Delhi High Court · (2026) 05 DEL CK 0125
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151
High Courts08 May 2026Disposed Of
Dinku Kakkar Vs Rajpal
Delhi High Court · (2026) 05 DEL CK 0124
Constitution of India, 1950- Article 227
High Courts08 May 2026Dismissed
Indrapal Singh Vs State And Another
Delhi High Court · (2026) 05 DEL CK 0123
Indian Penal Code, 1860- Section 336, 506Arms Act, 1959- Section 25, 27, 54, 59
High Courts08 May 2026Disposed Of
Smt Ritu Taneja & Anr. Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 0122
Constitution of India, 1950- Article 226, 227Protection of Women from Domestic Violence Act, 2005- Section 2(s), 17, 19, 19(1)(f)Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009- Rule 22(3)(1)
High Courts08 May 2026Disposed Of
Dav College Trust And Managing Society & Anr. Vs Delhi Development Authority & Anr.
Delhi High Court · (2026) 05 DEL CK 0121
Constitution of India, 1950- Article 227
High Courts08 May 2026Dismissed
Pawan Chopra Vs Aria Muni
Delhi High Court · (2026) 05 DEL CK 0120
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 7 Rule 11
High Courts08 May 2026Disposed Of
Dharamvir Nanda Vs Ranbir Nanda (Deceased) Thr Lr Sanjeev Nanda
Delhi High Court · (2026) 05 DEL CK 0119
Constitution of India, 1950- Article 227