High Courts07 May 2026
C.A. Cooperative Thrift And Credit Society Ltd. Vs Registrar Of Cooperative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 2609
Delhi Co-operative Societies Act, 2003-Section 71, 70/71Contract Act, 1872
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 165 of 363
High Courts07 May 2026Allowed
Manogya Agarwal Vs M/s Aneja Realty Pvt. Ltd.
Delhi High Court · (2026) 05 DEL CK 2031
Civil Procedure Code, 1908-Order XLIII(d), IX Rule 13Commercial Courts Act, 2015-Section 13(1A)Evidence Act, 1872-Section 114 Illustration (f), 101, 103
High Courts07 May 2026
Bhagwan Das Ramesh Chand Jain Vs Sumit Vats
Delhi High Court · (2026) 05 DEL CK 2167
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXVII Rule 3(5), Section 151, XXXVII
High Courts07 May 2026
Toshniwal Auto Parts Pvt. Ltd. & Anr. Vs Singhla Autotech Pvt. Ltd.
Delhi High Court · (2026) 05 DEL CK 2165
High Courts07 May 2026
Prime Decor Furniture And Interiors LLP Vs Mohit Rubber Foam India Private Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 2105
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6-A), 12(2), 16, 21, 37, Fourth Schedule
High Courts07 May 2026
Naarni Technology Solutions Private Limited Vs Azad India Mobility Limited (Formerly Indian Bright Steel Co. Ltd.) & Anr.
Delhi High Court · (2026) 05 DEL CK 2106
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), Fourth Schedule, 17
High Courts07 May 2026
Sh. Mayank Mann Vs Mohan Lal Gupta & Anr.
Delhi High Court · (2026) 05 DEL CK 2108
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 11(6-A), 8, 37, 16, 12(2), 9, 17
High Courts07 May 2026
Kotak Mahindra Prime Limited Vs Upendra Singh & Anr.
Delhi High Court · (2026) 05 DEL CK 2109
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 37, 16, 11(6-A), 12(2)
High Courts07 May 2026
Allied Construction Vs Engineering Projects India Limited
Delhi High Court · (2026) 05 DEL CK 2183
Arbitration and Conciliation Act, 1996-Section 37 (1) (c), 34, 37, 21, 11, 36, 12 (5), Seventh Schedule
High Courts07 May 2026
State Vs Pawan
Delhi High Court · (2026) 05 DEL CK 2180
Protection of Children from Sexual Offences Act, 2012-Section 6, 10, 29 and 30Indian Penal Code, 1860-Section 376Code of Criminal Procedure, 1973-Section 161, 164
High Courts07 May 2026
Narcotics Control Bureau Vs Pramod Kumar Bansal
Delhi High Court · (2026) 05 DEL CK 2201
High Courts07 May 2026Allowed
Pankaj Narwal & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2072
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026Allowed
Raman & Ors. Vs State GNCTD & Anr.
Delhi High Court · (2026) 05 DEL CK 2073
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026
Upender Prasad & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2188
BNSS-Section 528IPC-Sections 288/337/34
High Courts07 May 2026
Nisaar Ahmed & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2187
IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026
Sajid Ali & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2186
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 290/125IPC-Sections 288/336Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026
Dolly Khurana & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2185
IPC-Sections 406, 420, 120B, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026Allowed
Ankit Kumar Yadav Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2184
IPC-Section 376POCSO Act-Section 6Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 May 2026
Ganga Sahay Vs State NCT Of Delhi Through Chief Secretary
Delhi High Court · (2026) 05 DEL CK 2195
Delhi Prison Rules, 2018-Rule 1268, 1269 & 1271
High Courts07 May 2026Dismissed
M/S Jasvit Constructions Pvt Ltd Vs Engineering Projects (India) Limited (EPIL) & Anr.
Delhi High Court · (2026) 05 DEL CK 1835