High Courts05 Jan 2026Disposed Of
Automat Irrigation Pvt. Ltd. And Ors Vs Aquestia Limited & Anr
Delhi High Court · (2026) 01 DEL CK 1352
Patents Act, 1970- Section 2(u)(C), 3(d), 7(1), 10(2), 10(4), 48Patents Rules, 2003- Rule 13(1)
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7,245 judgments · page 363 of 363
Delhi High Court · (2026) 01 DEL CK 1352
Delhi High Court · (2026) 01 DEL CK 1351
Delhi High Court · (2026) 01 DEL CK 1350
Delhi High Court · (2026) 01 DEL CK 2475
Delhi High Court · (2026) 01 DEL CK 1349