High Courts05 Jan 2026Allowed
Vineet Babbar Vs Kuljeet Singh Bindra
Delhi High Court · (2026) 01 DEL CK 1354
Delhi Rent Control Act, 1958- Section 14(1)(e), 14(7), 25B
COURT ARCHIVE
Delhi High Court judgments, 2026
7,207 judgments · page 361 of 361
High Courts05 Jan 2026Dismissed
Mohd Burhan & Ors. Vs Shri Triloki Nath Since Deceased Through Lrs & Ors.
Delhi High Court · (2026) 01 DEL CK 1353
Code of Civil Procedure, 1908- Section 114, Order 47 Rule 1Delhi Rent Control Act, 1958- Section 14(1)(e), 14(7), 22(3)(f), 25B, 25B(9)
High Courts05 Jan 2026Disposed Of
Automat Irrigation Pvt. Ltd. And Ors Vs Aquestia Limited & Anr
Delhi High Court · (2026) 01 DEL CK 1352
Patents Act, 1970- Section 2(u)(C), 3(d), 7(1), 10(2), 10(4), 48Patents Rules, 2003- Rule 13(1)
High Courts05 Jan 2026Disposed Of
Maj (Retd) Sukesh Behl Proprietor, M/S Pearl Engineering Company & Anr. Vs Koninklijke Philips NV
Delhi High Court · (2026) 01 DEL CK 1351
Code of Civil Procedure, 1908- Order 41 Rule 1(3), Order 41 Rule 5, Order 41 Rule 5(3), Order 41 Rule 5(5)Patents Act, 1970- Section 8, 8(1), 16, 16(1), 47, 48, 64(1)(e), 64(1)(j), 64(1)(m)
High Courts05 Jan 2026Dismissed
Jai Mangal Rai Vs Union Of India And Ors
Delhi High Court · (2026) 01 DEL CK 1350
Border Security Force (Subordinate Officers and Under Officers) Promotion and Seniority Rules 1975- Rule 19Border Security Force (Seniority, Promotion and Superannuation of Officers) Rules, 1978- Rule 3Border Security Force General Duty Cadre (Non-Gazetted) Recruitment Rules, 2002- Rule 8, 8(1), 8(2), 8(3)
High Courts02 Jan 2026Disposed Of
Shiva Alias Uwan Vs The State NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2475
Delhi Prison Rules, 2018-Rule 1212
High Courts02 Jan 2026Disposed Of
Shiva Alias Uwan Vs State Nct Of Delhi
Delhi High Court · (2026) 01 DEL CK 1349
Delhi Prison Rules, 2018- Rule 1212