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Delhi High Court judgments, 2026

7,245 judgments · page 167 of 363

High Courts07 May 2026Dismissed

Sonu Vs State Of Nct Of Delhi And Ors

Delhi High Court · (2026) 05 DEL CK 0101

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 2(1)(y), 528Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 363, 376, 506
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High Courts06 May 2026

Brij Lal & Ors. Vs Union Of India & Ors.

Delhi High Court · (2026) 05 DEL CK 2378

Land Acquisition Act, 1894-Section 4, 5, 5A, 6, 11, 17(1), 17(4), 48The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24, 24(1)(a), 24(2)Civil Procedure Code, 1908-Order VI Rule 17
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High Courts06 May 2026

Union Of India & Ors. Vs Navneet Kumar

Delhi High Court · (2026) 05 DEL CK 2480

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(1)(a), 10(6)Fundamental Rule-Rule 54-BCustoms Act, 1962-Section 112(a)(i), 112(b)(i), 114 AA
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High Courts06 May 2026

State Bank Of India Vs Sachin Kumar

Delhi High Court · (2026) 05 DEL CK 2614

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Section 96, Order XLIBharatiya Sakshya Adhiniyam, 2023-Section 63(4)(c), 59, 60, 57
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