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Judgment
4 paragraphs · 64 words
C. Hari Shankar, J.
1.
Ms. Aishwarya Bhati, learned ASG for the petitioner seeks leave to withdraw these writ petitions with liberty to move the Tribunal seeking vacation of the order which is under challenge in these writ petitions.
2.
Leave and liberty is granted as aforesaid.
3.
The writ petitions are disposed of as withdrawn, without commenting on the merits of the matter.
