High Courts06 May 2026
360 Degrees Management Services Private Limited Vs Suman S Srinivasan & Ors.
Delhi High Court · (2026) 05 DEL CK 1989
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 11(6-A), 8, 37, 16, 12(2), Fourth Schedule
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 168 of 363
High Courts06 May 2026
Niharika Ghosh @ Niharika Kundu Vs Shankar Ghosh & Anr.
Delhi High Court · (2026) 05 DEL CK 2121
Protection of Women from Domestic Violence Act, 2005-Section 12, 29
High Courts06 May 2026Allowed
Suraj Kumar Vs The State (GNCTD) Through SHO, PS Sagarpur & Anr.
Delhi High Court · (2026) 05 DEL CK 2122
IPC-Section 307, 308, 323, 324, 341CrPC-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 May 2026Disposed Of
Pavit Singh Vs Central Public Information Officer, Central Bureau Of Investigation & Ors.
Delhi High Court · (2026) 05 DEL CK 1839
Right to Information Act, 2005-Section 8(1)(g)Constitution of India-Article 226
High Courts06 May 2026Allowed
Technopak Advisors Pvt. Ltd. Vs NABARD Consultancy Services Private Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 1841
Insolvency and Bankruptcy Code, 2016-Section 31(1), 31, 13, 15IBBI Regulations-Regulation 6
High Courts06 May 2026Dismissed
Maj. Gen. Sanjeev Jain (Retd.) Vs Central Public Works Department
Delhi High Court · (2026) 05 DEL CK 1842
Rules for Enlistment of Contractors in CPWD, 2022-Rule 6.1.7, 6.3.5, Annexure-II, 11, 12CPWD Rules of 2023-Rule 6.1.7CPWD Rules of 2024-Rule 6.1.7
High Courts06 May 2026Dismissed
Instapower Ltd. Vs Union Of India & Anr.
Delhi High Court · (2026) 05 DEL CK 1845
High Courts06 May 2026Dismissed
Bhhutporv Ardh Sainik Kalyan Canteen/ Ex-Ardh Sainik Kalyan Canteen Vs Ardh Sainik Canteen & Anr.
Delhi High Court · (2026) 05 DEL CK 1901
Commercial Courts Act-Section 13Code of Civil Procedure, 1908-Order XLI
High Courts06 May 2026Disposed Of
Faiyaz Ahmad & Ors. Vs Dr. Ghulam Nabi Qazi & Ors.
Delhi High Court · (2026) 05 DEL CK 1732
Constitution of India-Article 226
High Courts06 May 2026Disposed Of
Navendu Agarwal Vs Shri Rajesh Pandey
Delhi High Court · (2026) 05 DEL CK 1733
High Courts06 May 2026Disposed Of
Rushant Malhotra Vs The Government Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 1750
High Courts06 May 2026Disposed Of
Shunali Gupta Vs Kanal Gupta
Delhi High Court · (2026) 05 DEL CK 1751
High Courts06 May 2026Disposed Of
Giriraj Enterprises Vs Municipal Corporation Of Delhi
Delhi High Court · (2026) 05 DEL CK 0080
High Courts06 May 2026Allowed
National Highway Authority Of India Vs GMR Highways Ltd
Delhi High Court · (2026) 05 DEL CK 0079
Arbitration and Conciliation Act, 1996- Section 31(3), 34
High Courts06 May 2026Allowed
CCL S Vs State Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0078
Indian Penal Code, 1860- Section 34, 302, 394, 397Juvenile Justice (Care and Protection of Children) Act, 2015- Section 12, 12(1)
High Courts06 May 2026Allowed
Vinay Sharma & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0077
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts06 May 2026Dismissed
Raj Kumar Vs Poonam Sharma
Delhi High Court · (2026) 05 DEL CK 0076
Code of Criminal Procedure, 1973- Section 125, 401
High Courts06 May 2026Allowed
Reshma Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0075
Railway ClaimsTribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts06 May 2026Dismissed
Yatender Sharma And Anr Vs Indu Sharma Through Spa
Delhi High Court · (2026) 05 DEL CK 0074
Constitution of India, 1950- Article 227
High Courts06 May 2026Dismissed
Smt Jyoti & Anr. Vs Sh Hitesh Bajaj
Delhi High Court · (2026) 05 DEL CK 0073
Constitution of India, 1950- Article 227