High Courts08 May 2026
Danone Asia Pacific Holdings Pte. Ltd. Vs M/S Rockwell Pharmaceuticals & Ors.
Delhi High Court · (2026) 05 DEL CK 2008
Code of Civil Procedure, 1908-Order XIII A, I Rule 10(2)Trade Marks Act, 1999-Section 135(1), 29
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 162 of 363
High Courts08 May 2026
Bizloan Private Limited Vs Anand Kumar H M & Ors.
Delhi High Court · (2026) 05 DEL CK 2104
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6-A), 8, 12(2), 16, 21, 37, Fourth Schedule
High Courts08 May 2026Dismissed
Imran Ahmed Ansari & Anr. Vs Intex Technologies (India) Ltd & Anr.
Delhi High Court · (2026) 05 DEL CK 1983
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2-A), 34(3), 34(2)(b)(ii), 48, 48(2)(b), 28(1)(a), 28(3), 31(3), 75, 81Commercial Courts Act, 2015-Section 10Specific Relief Act, 1963-Section 10, 16(c)
High Courts08 May 2026
Shiv Naresh Sports Pvt Ltd Vs Sports Authority Of India
Delhi High Court · (2026) 05 DEL CK 1985
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17, Fourth Schedule
High Courts08 May 2026
Jiostar India Pvt. Ltd. Vs Ms Absolute Legends Sports Private Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 1988
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17
High Courts08 May 2026
Intex Technologies (India) Limited Vs Imran Ahmed Ansari & Anr.
Delhi High Court · (2026) 05 DEL CK 1990
Arbitration and Conciliation Act, 1996-Section 34
High Courts08 May 2026
Ess Dee Informatics Pvt. Ltd. Vs Haicheng Mobile (India) Pvt. Ltd.
Delhi High Court · (2026) 05 DEL CK 1991
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6-A), 8, 37, 16, 21, 12(2), Fourth Schedule
High Courts08 May 2026
The Vaish Cooperative Adarsh Bank Limited Vs Union Bank Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1992
Arbitration and Conciliation Act, 1996-Section 11(6), 12 (2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest, 2002-Section 11
High Courts08 May 2026
Sonika Garg Vs Muthoot Finance Ltd & Anr.
Delhi High Court · (2026) 05 DEL CK 1993
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6-A), 12(2), 16, 37, Fourth Schedule
High Courts08 May 2026
M/S Technical Consultancy Services Vs Ministry Of Road Transport And Highways
Delhi High Court · (2026) 05 DEL CK 1994
Arbitration and Conciliation Act, 1996-Section 11(6), 12 (2)Act 1940
High Courts08 May 2026
Fateh Education Consulting Private Limited Vs Assistant Commissioner, CGST Division, Wazirpur & Anr.
Delhi High Court · (2026) 05 DEL CK 2058
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 54Integrated Goods and Services Tax Act, 2017-Section 2(13), 5
High Courts08 May 2026Allowed
Mehul Kumar Manuji Thakor Vs State Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2070
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 318(4), 319, 340Indian Penal Code-Sections 420, 416, 471Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts08 May 2026Allowed
Danish Khan & Ors. Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 2071
IPC-Sections 498A, 406, 323, 354, 506, 509, 34BNSS-Section 528
High Courts08 May 2026Disposed Of
The New India Assurance Co Ltd Vs Sunita Devi & Ors
Delhi High Court · (2026) 05 DEL CK 1771
High Courts08 May 2026Disposed Of
Smt Ritu Taneja & Anr. Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 1827
Maintenance and Welfare of Parents and Senior Citizens Act, 2007Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)(1)Constitution of India-Article 226/227, 227
High Courts08 May 2026Disposed Of
O.C. Sweaters LLP. Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1828
Foreign Trade Development and Regulation Act, 1992European Convention of Human Rights-Article 6Housing, town Planning Etc., Act, 1909
High Courts08 May 2026Disposed Of
Manju Sharma & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 1829
High Courts08 May 2026Disposed Of
Sachin Gaur Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1830
Companies Act, 2013-Section 217Constitution of India-Article 21IPC
High Courts08 May 2026Disposed Of
Sameer Gaur Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1831
Constitution of India-Article 21IPC
High Courts08 May 2026Disposed Of
Utkarsh Jain Vs Union Of India And Ors
Delhi High Court · 2024 INSC 789
Passports Act, 1967-sub-section (1) of section 10, section 10(3)(g), 10(3)Immigration and Foreigners Act, 2025-Section 3Constitution of India-Part II, Article 5-11, 9, 5, 6, 8, 11, Entry 17 of List I (Union List) of the Seventh Schedule, 21